Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
PRINCIPAL COMMISSIONER OF INCOME TAX- 6, vs MLS. NTPC TAMIL NADU ENERGY CO. LTD.
ITA/234/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION-1 vs ALCATEL LUCENT CANADA
ITA/227/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
ESQUIRE EXPRESS & COURIER SERVICES,HOWRAH vs ITO, WARD - 1(1), KOLKATA, KOLKATA
ITA 2422/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
DIPAK KUMAR DASBHOWMIK,PASCHIM MIDNAPORE vs I.T.O., WARD - 38(1), MIDNAPORE, PASCHIM MIDNAPORE
ITA 2384/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
SUROJIT KUNDU,KOLKATA vs ITO, WARD - 41(4), KOLKATA, KOLKATA
ITA 2321/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
SMT. MEENA MEHTA,KOLKATA vs ITO, WARD - 35(4), KOLKATA, KOLKATA
ITA 2306/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S. PASPA DISTRIBUTORS PVT. LTD.,KOLKATA vs ITO, WARD - 12(1), KOLKATA, KOLKATA
ITA 2273/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
ITO, WARD - 4(1), KOLKATA, KOLKATA vs M/S. RATAN LOHA UDYOG PVT.LTD., KOLKATA
ITA 2257/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
M/S. SUKUMAR DUTTA,BURDWAN vs ITO, WARD - 2(3), BURDWAN, BURDWAN
ITA 2005/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
UMESH PRASAD SHAW,HOWRAH vs ITO, WARD - 48(3), KOLKATA, KOLKATA
ITA 1943/KOL/2017[2014-15]Status: DisposedITAT KolkataAY 2014-15
SMT. MIRA SHAW,HOWRAH vs ITO, WARD - 46(2), KOLKATA, KOLKATA
ITA 1721/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
ITO, WARD - 44(2), KOLKATA, KOLKATA vs KAMAL KUMAR SHARMA, KOLKATA
ITA 1546/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
ACIT, CENTRAL CIRCLE-2(1), KOLKATA,KOLKATA vs M/S AMRIT HATCHERIES PVT. LTD., KOLKATA
ITA 2304/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
ACIT, CIRCLE-30,KOLKATA, KOLKATA vs SUPRITI DAS GUPTA, KOLKATA
ITA 1607/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
SAHYADRI RENEWABLES ENERGY PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER 1(3)(2), MUMBAI
ITA 6933/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
EMPEEF CHEMICALS P.LTD,MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 5124/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KAIZEN ENGINEERING PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-6(3)(2), MUMBAI
ITA 4871/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
UTTAM PRAKASH AGARWAL, SHIKSHA PARIWAR,MUMBAI vs INCOME TAX OFFICER 13(1)(2), MUMBAI
ITA 4816/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
BRAHMANAND PANDEY,MUMBAI vs ITO 21(3)(1), MUMBAI
ITA 426/MUM/2017[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 14(3)(2), MUMBAI vs VINAYLENE TEXTILE INDUSTRIES P.LTD, MUMBAI
ITA 3240/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASHOK DAULATRAO JANGAM,MUMBAI vs ITO 30(1)(1), MUMBAI
ITA 29/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MANAVKUMAR M. MEHTA ( HUF),MUMBAI vs ITO 14(1)(1) (ERSTWHILE), MUMBAI
ITA 7209/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SATIDHAM SYNTEX LTD,BANGALORE vs ITO WD 5(3)(2), MUMBAI
ITA 635/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 21(1), MUMBAI vs HI PACK, MUMBAI
ITA 555/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 8(4), MUMBAI vs SAVITA OIL TECHNOLOGIES LTD, MUMBAI
ITA 5410/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 8(3)(1), MUMBAI vs TCPL PACKAGING LTD, MUMBAI
ITA 5403/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 8(3)(1), MUMBAI vs TCPL PACKAGING LTD, MUMBAI
ITA 5402/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ZEAL MEDICAL PVT. LTD.,MUMBAI vs ITO - 13(3)(4), MUMBAI
ITA 5298/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KUNAL G. KATARIA,MUMBAI vs ACIT CENT CIR. 8(1), MUMBAI
ITA 5179/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACHROMATIC TRADING P.LTD,MUMBAI vs ITO WD 2(1)(1), MUMBAI
ITA 3927/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11