Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

TRIGENT SOFTWARE LTD,BANGALORE vs ASST CIT 5(3)(2), MUMBAI

ITA 3762/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
23/2/2018

STEINMETZ OVERSEAS P. LTD,MUMBAI vs DCIT 9(3), MUMBAI

ITA 3524/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
23/2/2018

DCIT 32(2), MUMBAI vs KARTHIK CONSTRUCTION CO., MUMBAI

ITA 2292/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
23/2/2018

ITO WARD 3(3)(1), MUMBAI vs REGENCY INTERNATIONAL CLOTHING P.LTD, MUMBAI

ITA 1528/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
23/2/2018

DCIT 3(2)(2), MUMBAI vs PIEM HOTELS LTD, MUMBAI

ITA 1485/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
23/2/2018

AMOD SHIVLAL SHAH,MUMBAI vs ASST CIT 19(3), MUMBAI

ITA 795/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
23/2/2018

ATMAN OVERSEAS P.LTD,MUMBAI vs ITO 6(1)(4), MUMBAI

ITA 5410/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
23/2/2018

ITO 18(3)(1), MUMBAI vs RAJKUMAR B MUTREJA, MUMBAI

ITA 4511/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
23/2/2018

AJIT A. CHEYADEN,KALYAN vs ITO, WARD -23(2)(1) [NOW WD. 29(1)(1)], MUMBAI

ITA 1660/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
23/2/2018

DCIT 2(1), MUMBAI vs ASIA INVESTMENT P.LTD, MUMBAI

ITA 62/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
23/2/2018

ASIA INVESTMENTS P. LTD,MUMBAI vs JCIT (OSD) 2(1), MUMBAI

ITA 4779/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
23/2/2018

DCIT 2(2), MUMBAI vs JSK INDUSTRIES P.LTD, MUMBAI

ITA 2639/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
23/2/2018

ASIA INVESTMENTS P. LTD,MUMBAI vs JCIT (OSD) RG 2(1), MUMBAI

ITA 7539/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
23/2/2018

KAMLESH PARWANI,MUMBAI vs ITO 19(3)(2), MUMBAI

ITA 1737/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
23/2/2018

ITO 25(3)(1), MUMBAI vs MITA SAMIR SHAH, MUMBAI

ITA 7382/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
23/2/2018

MUMBAI PORT TRUST,MUMBAI vs DIT (E), MUMBAI

ITA 363/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
23/2/2018

MR.GAFFOOR SAJJID PASHA,BANGALORE vs THE INCOME TAX OFFICER WARD-6(2)(2), BANGALORE

ITA 40/BANG/2018[2012-13]Status: DisposedITAT BangaloreAY 2012-13
23/2/2018

SRI.VINOD KUMAR NAHAR (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(3), BANGALORE

ITA 188/BANG/2018[2007-08]Status: DisposedITAT BangaloreAY 2007-08
23/2/2018

M/S LAXMINARAYAN COTTON COMPANY,RAICHUR vs THE INCOME TAX OFFICER WARD-2, RAICHUR

ITA 184/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
23/2/2018

RANGILA SOLANKI,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(2), BANGALORE

ITA 181/BANG/2018[2008-09]Status: DisposedITAT BangaloreAY 2008-09
23/2/2018

DAI DEVI,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(2), BANGALORE, BANGALORE

ITA 180/BANG/2018[2008-09]Status: DisposedITAT BangaloreAY 2008-09
23/2/2018

LAKSHMI DEVI,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(2), BANGALORE, BANGALORE

ITA 179/BANG/2018[2008-09]Status: DisposedITAT BangaloreAY 2008-09
23/2/2018

VIMALA DEVI,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(2), BENGALURU

ITA 178/BANG/2018[2009-10]Status: DisposedITAT BangaloreAY 2009-10
23/2/2018

VIMALA DEVI,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(2), BENGALURU

ITA 177/BANG/2018[2008-2009]Status: DisposedITAT BangaloreAY 2008-2009
23/2/2018

SHRI SUNIL BANDACHARYA JOSHI,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(3)(1), BANGALORE

ITA 13/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
23/2/2018

SRI B SUNDARA PRAKASH,BENGALURU vs INCOME TAX OFFICER, WARD-15(3), BENGALURU

ITA 2815/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
23/2/2018

M/S. R & K FAIR DEALS PVT LTD,BELLARY vs INCOME TAX OFFICER, WARD-1, BELLARY

ITA 2790/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
23/2/2018

SHRI MANOJ KARIA,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(4), BANGALORE

ITA 2754/BANG/2017[2006-07]Status: DisposedITAT BangaloreAY 2006-07
23/2/2018

INCOME TAX OFFICER WARD-6(2)(2), BANGALORE vs M/S MANJUNATHESHWARA CREDIT CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 2720/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
23/2/2018

M/S SRI YOGINAREYANA YATHINDRA MUTT,BANGALORE vs INCOME TAX OFFICER WARD-3 (EXEMPTION), BANGALORE

ITA 1712/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
23/2/2018