Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
APTEAN INDIA PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 464/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
Commissioner Of Income Tax vs M/s Windlass Steel Craft
ITA/2/2016ITAT Uttarakhand
HON'BLE THE CHIEF JUSTICE
THE PATTAMBI SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/5938/2018ITAT Kerala
NAVAIKULAM SERVICE CO-OPERATIVE BANK LIMITED NO.964 vs THE DEPUTY COMMISSIONER OF INCOME TAX
WP(C)/5866/2018ITAT Kerala
PEROORKADA SERVICE CO-OPERATIVE BANK LIMITED vs THE INCOME TAX OFFICER
WP(C)/6035/2018ITAT Kerala
THE NAGALASSERY SERVICE CO-OPERATIVE BANK vs THE INCOME TAX OFFICER
WP(C)/5937/2018ITAT Kerala
THE VAMANAPURAM SERVICE CO-OPERATIVE BANK LTD NO. 927 vs THE INCOME TAX OFFICER
WP(C)/5978/2018ITAT Kerala
PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S COMVERSE NETWORK SYSTEMS INDIA PVT LTD.
ITA/510/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
PR.COMMISSIONER OF INCOME TAX -2 CHANDIGARH vs M/S MOBISOFT TELESOLUTIONS PVT LTD PLOT NO.2,IT PARK SEC-22 PANCHKULA
ITA/494/2017ITAT Punjab & Haryana
MR. JUSTICE S.J. VAZIFDAR,MR. JUSTICE AVNEESH JHINGAN
PR.COMMISSIONER OF INCOME TAX -2 CHANDIGARH vs M/S MOBISOFT TELESOLUTIONS PVT LTD PLOT NO.2,IT PARK SEC-22 PANCHKULA
ITA/452/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
PR. COMMISSIONER OF INCOME TAX-IV vs DLF COMMERCIAL DEVELOPERS LTD
ITA/610/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX-3 vs DLF COMMERCIAL DEVELOPERS LTD.
ITA/563/2015ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
AMITA DUA vs GIFT TAX OFFICER
GTA/1/2007ITAT Delhi
PR COMMISSIONER OF INCOME TAX-2 CHD vs M/S MOBISOFT TELE SOLUTIONS P LTD
ITA/434/2015ITAT Punjab & Haryana
CUMMINS COLLEGE OF ENGINEERING FOR WOMEN,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1014/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
SOMISETTY ANJANEYULU,GUNTUR vs THE ACIT, GUNTUR
ITA 281/VIZ/2016[2006-2007]Status: DisposedITAT VisakhapatnamAY 2006-2007
SOMISETTY ANJANEYULU,GUNTUR vs THE ACIT, GUNTUR
ITA 280/VIZ/2016[2005-2006]Status: DisposedITAT VisakhapatnamAY 2005-2006
SOMISETTY ANJANEYULU,GUNTUR vs THE ACIT, GUNTUR
ITA 279/VIZ/2016[2004-2005]Status: DisposedITAT VisakhapatnamAY 2004-2005
SOMISETTY ANJANEYULU,GUNTUR vs THE ACIT, GUNTUR
ITA 278/VIZ/2016[2003-2004]Status: DisposedITAT VisakhapatnamAY 2003-2004
DINESH SHARMA,GURDASPUR vs THE INCOME TAX OFFICER, GURDASPUR
ITA 73/ASR/2017[2007-08]Status: DisposedITAT AmritsarAY 2007-08
THE ASSTT. COMMISSIONER OF INCOME TAX, RANGE - 1, JALANDHAR vs M/S KAPSONS INDUSTRIES LTD., JALANDHAR
ITA 511/ASR/2017[2014-15]Status: DisposedITAT AmritsarAY 2014-15
HARSHABEN J. PARMAR,SURAT vs THE INCOME TAX OFFICER, WARD-2(2), SURAT
ITA 870/AHD/2015[2010-11]Status: DisposedITAT SuratAY 2010-11
THE ACIT,VAPI CIRCLE, VAPI vs M/S. DAMAN HOSPITALITY PVT.LTD., NANI DAMAN
ITA 1859/AHD/2012[2009-10]Status: DisposedITAT SuratAY 2009-10
COMMISSIONER OF INCOME TAX vs DLF LTD
ITA/263/2009ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX vs DLF LTD
ITA/233/2009ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX vs DLF LTD
ITA/291/2009ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX-IV vs DLF COMMERCIAL DEVELOPERS LTD.
ITA/507/2014ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX vs DLF LTD
ITA/215/2009ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX vs DLF LTD
ITA/234/2009ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
DR.MOHANLAL PIRAMAL CHARITABLE TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION) 2(1), MUMBAI
ITA 7100/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
