Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
INCOME TAX OFFICER 19(3)(1), MUMBAI vs RAJESH MAUBHAI CHAUHAN, MUMBAI
ITA 6934/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
A. A. ESTATES PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3(3), MUMBAI
ITA 6905/MUM/2017[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ITO 21(2)(5), MUMBAI vs POONAM CHAMBERS B WING COMMERICAL PREMISES COPERATIVE SOCIETY LTD, MUMBAI
ITA 6899/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NARESH P. JAIN,MUMBAI vs INCOME TAX OFFICER 18(2)(4), MUMBAI
ITA 6842/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 21(1), MUMBAI vs ANAND ENTERPRISES, MUMBAI
ITA 5460/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 21(1), MUMBAI vs HARRISON GARMENT DIVISION, MUMBAI
ITA 5459/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RUNWAL BUILDERS P.LTD,MUMBAI vs ASST CIT CEN CIR 4(1), MUMBAI
ITA 5409/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RUNWAL CONSTRUCTIONS,MUMBAI vs ASST CIT CEN CIR 4(1), MUMBAI
ITA 5408/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
WEISSER TRADING COMPANY PVT. LTD.,MUMBAI vs DCIT - 1(3)(2), MUMBAI
ITA 2782/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
THE AKATHETHARA SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/5744/2018ITAT Kerala
THE MANNARKKAD RURAL SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/5720/2018ITAT Kerala
THE TATTAMANGALAM SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/5736/2018ITAT Kerala
THE PUDUPPARIYARAM SERVICE CO-OPERATIVE BANK LTD.NO. F-1509 vs THE INCOME TAX OFFICER
WP(C)/5752/2018ITAT Kerala
KERALA LIVE STOCK DEVELOPMENT BOARD LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/5083/2018ITAT Kerala
PR.COMMISSIONER OF INCOME TAX -2 CHANDIGARH vs SH. HARDEV SINGH ARSHI # 1108 SEC-33C CHD
ITA/509/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
THE PR COMMISSIONER OF INCOME TAX GURGAON vs M/S TOWERS WATSON INDIA PVT LTD
ITA/508/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
COMMISSIONER OF INCOME TAX DELHI vs THE MOTOR & GENERAL FINANCE LTD
ITA/76/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
M/S KONARK RAJHANS PVT. LTD.,PANCHKULA vs DCIT, CIRCLE, PANCHKULA
ITA 1186/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
GLOBAL ADVERTISEMENT SERVICES PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER,
ITA 2876/PUN/2016[2012-13]Status: DisposedITAT PuneAY 2012-13
BHARAT FORGE LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1002/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
BHARAT FORGE LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1001/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
SMT. SHAH NAZMA IZHARUL HASAN,RATNAGIRI vs INCOME-TAX OFFICER,
ITA 246/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. CHANDRA MATS PVT. LTD., AURANGABAD
ITA 1830/PUN/2014[2010-11]Status: DisposedITAT PuneAY 2010-11
THE ACIT, RAJAHMUNDRY vs M/S SREE MURALI MOHAN BOILED AND RAW RICE MILL PVT. LTD., KOMARIPALEM
ITA 509/VIZ/2016[2011-2012]Status: DisposedITAT VisakhapatnamAY 2011-2012
THE DY. CIT, VIJAYAWADA vs M/S. R.R. CHICKEN PVT.LTD., VIJAYAWADA
ITA 466/VIZ/2016[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
THE ACIT, GUNTUR vs M/S. VEERA ASSOCIATES, GUNTUR
ITA 332/VIZ/2016[2007-2008]Status: DisposedITAT VisakhapatnamAY 2007-2008
THE ANAKAPALLE RURAL ELECTRIC CO-OPRATIVE SOCIETY,HYDERABAD vs THE ACIT, KAKINADA
ITA 297/VIZ/2016[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
M. RAMA RAO.,YANAM vs THE ITO, WARD -3, KAKINADA
ITA 21/VIZ/2016[2009-10]Status: DisposedITAT VisakhapatnamAY 2009-10
THE ASST. COMMISSIONER OF INCOME TAX, GUNTUR vs M/S. BOOMMIDALA PACKAGINGS LIMITED, GUNTUR
ITA 128/VIZ/2016[2006-2007]Status: DisposedITAT VisakhapatnamAY 2006-2007
THE ACIT, GUNTUR vs SAI BHASKAR IRONS LIMITED, GUNTUR
ITA 108/VIZ/2016[2012-13]Status: DisposedITAT VisakhapatnamAY 2012-13
