Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
D.CI.T, CENTRAL CIRCLE - II, JALANDHAR vs SH. SUBASH GANDHI, JALANDHAR
ITA 412/ASR/2017[2010-11]Status: DisposedITAT AmritsarAY 2010-11
D.CI.T, CENTRAL CIRCLE - II, JALANDHAR vs SH. SUBASH GANDHI, JALANDHAR
ITA 410/ASR/2017[2006-07]Status: DisposedITAT AmritsarAY 2006-07
D.CI.T, CENTRAL CIRCLE - II, JALANDHAR vs SH. SUBASH GANDHI, JALANDHAR
ITA 408/ASR/2017[2004-05]Status: DisposedITAT AmritsarAY 2004-05
ABDUL RAHIM BHATT,SRINAGAR vs INCOME TAX OFFICER, WARD - 3(1), SRINAGAR
ITA 398/ASR/2017[2007-08]Status: DisposedITAT AmritsarAY 2007-08
INCOME TAX OFFICER, WARD 3(1), SRINAGAR vs SH. FAYAZ AHMED BHAT, SRINAGAR
ITA 394/ASR/2017[2012-13]Status: DisposedITAT AmritsarAY 2012-13
INCOME TAX OFFICER, WARD 3(2), SRINAGAR vs M/S M M I ENTERPRISES, SRINAGAR
ITA 392/ASR/2017[2012-13]Status: DisposedITAT AmritsarAY 2012-13
A.C.I.T, CIRCLE-1, JAMMU vs M/S J.K GRAMIN BANK, JAMMU
ITA 386/ASR/2017[2012-13]Status: DisposedITAT AmritsarAY 2012-13
A.C.I.T. CIRCLE-1, JAMMU vs M/S KASHMIR WALNUT OVERSEAS PVT LTD, JAMMU
ITA 383/ASR/2017[2010-11]Status: DisposedITAT AmritsarAY 2010-11
THE ASSTT. COMMISSIONER OF INCOME-TAX, CIRCLE - III, JALANDHAR vs M/S. CAPITAL LOCAL AREA BANK LTD, JALANDHAR
ITA 380/ASR/2017[2014-15]Status: DisposedITAT AmritsarAY 2014-15
THE ASSTT. COMMR. INCOME TAX, JUNAGADH vs M/S PARISHRAM BUILDERS, VERAVAL
ITA 687/RJT/2014[2010-11]Status: DisposedITAT RajkotAY 2010-11
THE ACIT, CENTRAL CIRCLE-1, JUNAGADH vs M/S. PARISHRAM BUILDERS, VERAVAL
ITA 367/RJT/2014[2009-10]Status: DisposedITAT RajkotAY 2009-10
SH. SUNIL AGARWAL,JHANSI vs I.T.O.-6(3), JHANSI
ITA 284/AGR/2016[2012-13]Status: DisposedITAT AgraAY 2012-13
SMT ANURADHA BOMB,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
ITA 740/JPR/2017[2008-09]Status: DisposedITAT JaipurAY 2008-09
RAJENDRA KUMAR SHARDA,JAIPUR vs ITO, KOTA
ITA 150/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
GIRDHAR GOPAL LAHOTI,JAIPUR vs ITO, KISHANGARH
ITA 682/JPR/2014[2005-06]Status: DisposedITAT JaipurAY 2005-06
ACIT, KOTA vs SHIV EDIBLES LTD., KOTA
ITA 580/JPR/2013[2009-10]Status: DisposedITAT JaipurAY 2009-10
THE PR. COMMISSIONER OF INCOME TAX vs M/S PRAGATHI GRAMINA BANK
ITA/100057/2016ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
THE PR. COMMISSIONER OF INCOME TAX vs M/S PRAGATHI GRAMINA BANK
ITA/100058/2016ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
BELLADBAGEWADIKRISHISEVA vs THE INCOME TAX OFFICER
ITA/100048/2014ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
COMMISSIONER OF INCOME TAX DELHI vs M/S MGF INDIA LTD.
ITA/378/2004ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
DAMODAR VALLEY CORPORATION,KOLKATA vs DCIT, CIRCLE-9, KOLKATA, KOLKATA
ITA 401/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
M/S. WIDEANGLE FINANCIAL SERVICES LTD.,KOLKATA vs ITO, WARD - 6(4), KOLKATA, KOLKATA
ITA 1714/KOL/2017[2006-07]Status: DisposedITAT KolkataAY 2006-07
SUDISH YADAV,DARJEELING vs ITO, WARD - 2(2), SILIGURI, SILIGURI
ITA 1518/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
BRIJ BHUSHAN SINGH,KOLKATA vs ITO,WD-22(1), KOLKATA, KOLKATA
ITA 498/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
M/S GOUR CONSTRUCTION,HOOGHLY vs THE ITO-TDS, HOOGHLY, HOOGHLY
ITA 1518/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
RATAN KUMAR PAUL,DAKSHIN DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 1504/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
COUNTRYMAN TELEFILMS PRIVATE LIMITED,KOLKATA vs ITO, WARD - 33(2), KOLKATA, KOLKATA
ITA 1449/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S KOMAL SOOD CREATIONS,KOLKATA vs JCIT, RANGE-58, TDS, KOLKATA
ITA 1446/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
THE TINPLATE COMPANY OF INDIA LTD.,KOLKATA vs DCIT, CIRCLE-3(1), KOLKATA, KOLKATA
ITA 1435/KOL/2016[2005-06]Status: DisposedITAT KolkataAY 2005-06
THE TINPLATE COMPANY OF INDIA LTD.,KOLKATA vs DCIT, CIRCLE-3(1), KOLKATA, KOLKATA
ITA 1434/KOL/2016[2002-03]Status: DisposedITAT KolkataAY 2002-03