Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
M/S. MANGILALL ESTATES (P) LTD.,KOLKATA vs DCIT, CC-1(3), KOLKATA, KOLKATA
ITA 156/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
P.S.GOVINDASWAMY NAIDU & SONS CHARITIES,COIMBATORE vs ACIT (EXEMPTIONS), COIMBATORE
ITA 1583/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
PMP STEEL ROLLING MILLS (MADRAS) P LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1057/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
PRABHAT GUPTA,MUMBAI vs ITO CIR 27(2)(5), MUMBAI
ITA 798/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
UNIPAK,THANE vs INCOME TAX OFFICER WARD 4(5), THANE
ITA 7099/MUM/2017[2014-15]Status: DisposedITAT MumbaiAY 2014-15
LATE SUSHIKUMAR DWARKANATH GHAI,THANE vs INCOME TAX OFFICER WARD 2(4), KALYAN
ITA 6872/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MALCHAND D. CHOUDHARY,MUMBAI vs INCOME TAX OFFICER 26(2)(2), MUMBAI
ITA 6846/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 2(3), MUMBAI vs ACME HOUSING INDIA P. LTD, MUMBAI
ITA 6840/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PRAMOD B. AGARWAL(HUF),MUMBAI vs INCOME TAX OFFICER-21(2)(5), MUMBAI
ITA 6581/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
AJAY C MEHTA & AKSHAY J DOSHI,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 24(1), MUMBAI
ITA 6064/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANIL D AGRAWAL,MUMBAI vs ITO CIR 17(1)(1), MUMBAI
ITA 1809/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ESSA I MERCHANT,MUMBAI vs JCIT RG 17(1), MUMBAI
ITA 1592/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 1(1)(2), MUMBAI vs EXEDY INDIA LTD, MUMBAI
ITA 7220/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 17(3), MUMBAI vs SRIRAM KAPUR, MUMBAI
ITA 5418/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 8(2)(2), MUMBAI vs STARFLEX SEALING INDIA P.LTD, MUMBAI
ITA 5387/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 13(1)(2), MUMBAI vs PREMIER OPTICALS P. LTD, MUMBAI
ITA 5378/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ASST CIT 30(1), MUMBAI vs ESTER LUB TECHNOLOGIES, MUMBAI
ITA 5377/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 28(3)(2), NAVI MUMBAI vs SHRI KULSWAMI CO-OP. CREDIT SOCIETY LTD., NAVI MUMBAI
ITA 5309/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CIR. 7(3)(2), MUMBAI vs PEOPLE INTERACTIVE (I) PVT. LTD., MUMBAI
ITA 5132/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CENT. CIR. -5(3) (ERSTWHILE DCIT CENT. CIR. -36), MUMBAI vs KRISHNA KNITWEAR TECHNOLOGY LTD., MUMBAI
ITA 5129/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUNIL T. DOSHI,MUMBAI vs JCIT RG 24(2), MUMBAI
ITA 456/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CENTAUR PHARMACEUTICALS P.LTD,MUMBAI vs DCIT 10(1), MUMBAI
ITA 3981/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BHUPESH S.SHAH PROP KHUSHBU IMPEX,MUMBAI vs ASST CIT 17(1), MUMBAI
ITA 3892/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO WD 7(2)(3), MUMBAI vs MUKON CONSTRUCTION P.LTD, MUMBAI
ITA 3815/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 5(1)(3), MUMBAI vs C.DIGITAL ARTS & CRAFTS P. LTD, MUMBAI
ITA 3776/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRAMAASK CONGLOBE P.LTD,MUMBAI vs ITO 10(3)(3), MUMBAI
ITA 3772/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
THE BOMBAY DYEING AND MANUFACTURING CO. LTD,MUMBAI vs ASST CIT CIR 2(1), MUMBAI
ITA 3673/MUM/2016[1994-95]Status: DisposedITAT MumbaiAY 1994-95
ESS ISMAIL MERCHANT,MUMBAI vs JT CIT 13(3), MUMBAI
ITA 3618/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 32(2), MUMBAI vs POONAM ANIL DALMIA, MUMBAI
ITA 3471/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUBHI CONSTRUCTION P.LTD,MUMBAI vs DCIT CIR 3(3)(2), MUMBAI
ITA 3448/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
