Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
DCIT 5(1)(1), MUMBAI vs GENERAL ATLANTIC P.LTD, MUMBAI
ITA 1717/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TASC CHEMICALS P.LTD,MUMBAI vs ITO WD 7(3)(3), MUMBAI
ITA 1243/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 1(1)(4), MUMBAI vs HDFC TRUSTEE CO. LTD, MUMBAI
ITA 5670/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 1(1)(4), MUMBAI vs HDFC TRUSTEE CO. LTD, MUMBAI
ITA 5669/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HDFC TRUSTEE COMPANY LTD,MUMBAI vs ITO 1(1)4, MUMBAI
ITA 5444/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DHARNI SAMPDA P. LTD,MUMBAI vs ADDL CIT RG 7(3), MUMBAI
ITA 5365/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CC 4(3) CEN RG 4, MUMBAI vs AVON CORPORATION LTD, MUMBAI
ITA 4141/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CC 4(3) CEN RG 4, MUMBAI vs AVON CORPORATION LTD, MUMBAI
ITA 4140/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
IHP FINVEST LTD,MUMBAI vs DCIT 2(2), MUMBAI
ITA 2660/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SEZAL REALTY AND INFRASTRUCTURE LTD,MUMBAI vs ITO 9(3)(1), MUMBAI
ITA 7041/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 25(3), MUMBAI vs PUNIT CONSTRUCTIONS, MUMBAI
ITA 6980/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MUNAF A.K. VADGAMA,MUMBAI vs ITO 17(1)(3), MUMBAI
ITA 6844/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PUNIT CONSTRUCTION CO.,MUMBAI vs CIT 25, MUMBAI
ITA 6337/MUM/2014[211-12]Status: DisposedITAT Mumbai
NOZER CURSETJI DASTUR,MUMBAI vs ITO(IT) 1(1), MUMBAI
ITA 5279/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MADAN SINGH BHARARA,MUMBAI vs JCIT (OSD) RG 8(1), MUMBAI
ITA 7333/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KRISHNAMURTI EDUCATION TRUST,MUMBAI vs DIT (E), MUMBAI
ITA 6377/MUM/2012[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 23(1), MUMBAI vs T.K. VENKATESHWARAN, MUMBAI
ITA 8538/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
EXXON MOBIL COMPANY INDIA P. LTD,MUMBAI vs ADDL CIT CIR 3(1), MUMBAI
ITA 6708/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KAMLESH PARSHURAM KUMAR,NAVI MUMBAI vs ITO WD 22(3)-2, NAVI MUMBAI
ITA 48/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
TATA COMMUNICATION TRANSFORMATION SERVICES LIMITED,MUMBAI vs DEPUTY COMMISSONER OF INCOME TAX, RANGE 14(3)(1), MUMBAI
ITA 3108/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GN RESOUND INDIA PVT LTD,NAVI MUMBAI vs INCOME-TAX OFFICER 10(3)(4), MUMBAI
ITA 3100/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 2(1)(2), MUMBAI vs E-CLERX SERVICES LIMITED, MUMBAI
ITA 2624/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INCOME TAX OFFIECER-17(3)(4), MUMBAI vs SUGARCHEM, MUMBAI
ITA 2071/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NITINKUMAR GANERIWALA,MUMBAI vs ITO WD 14(2)(1), MUMBAI
ITA 1741/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BIOCON LIMTIED,BANGALORE vs CIT, BANGALORE
ITA 907/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ELECTRONIC CITY INDUSTRIES ASSOCIATION,BANGALORE vs DCIT, BANGALORE
ITA 654/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.GMR PROJECTS PVT. LTD., BANGALORE
ITA 2213/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
INCOME TAX OFFICER, BANGALORE vs M/S ST.AUGUSTINE SERVICE SOCIETY, BANGALORE
ITA 2121/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
JASWANTH KUMAR KOTHARI,MYSORE vs ADDL COMMISSIONER INCOME TAX, MYSORE
ITA 1906/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
ASST.C.I.T., BANGALORE vs SRI. SRINIVAS RAO HOSKOTE, BANGALORE
ITA 1154/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
