Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
PR COMMISSIONER OF INCOME TAX JAIPUR-II vs M/S AGRIBIOTECH INDUSTRIES LTD
ITA/8/2018ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX I PUNE vs BALDEVSINH SANTSINGH WAHI (HUF) AHMEDNAGAR
ITA/62/2015ITAT Bombay
THE KANJIKODE SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/5583/2018ITAT Kerala
THE MUNDUR SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/5593/2018ITAT Kerala
PRINCIPAL COMMISSIONER OF INCOME TAX II vs SHRI KARAN MITTAL
ITA/219/2017ITAT Madhya Pradesh
COMMISSIONER OF INCOME TAX vs M/S CHOUHAN EDUCATION SOCIETY
ITA/192/2009ITAT Madhya Pradesh
THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S HCL TECHNOLOGIES LTD.
ITA/216/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S HCL TECHNOLOGIES LTD.
ITA/214/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
M/S.BABY MARINE EXPORTS vs ASST.COMMISSIONER OF INCOME TAX
ITA/12/2009ITAT Kerala
PR COMMISSIONER OF INCOME TAX JAIPUR-II vs M/S SPC INFRASTRUCTURE PVT LTD
ITA/69/2017ITAT Rajasthan
M/S. ASHOKA VASTU PRIVATE LIMITED,NASHIK vs COMMISSIONER OF INCOME-TAX : 1, NASHIK
ITA 655/PUN/2008[2003-04]Status: DisposedITAT PuneAY 2003-04
INCOME TAX OFICER, WARD1(3), JALANDHAR vs SH. RAJESH MAYUR, JALANDHAR
ITA 400/ASR/2017[2010-11]Status: DisposedITAT AmritsarAY 2010-11
A.C.I.T., CIRCLE-3, SRINAGAR vs M/S. SHAW & BROTHERS, SRINAGAR
ITA 389/ASR/2017[2011-12]Status: DisposedITAT AmritsarAY 2011-12
THE ASSTT. COMMISSIONER OF INCOME TAX CIRCLE - III, JALANDHAR vs M/S THE CITIZEN URBAN CO-OP. BANK LTD., JALANDHAR
ITA 379/ASR/2017[2014-15]Status: DisposedITAT AmritsarAY 2014-15
SH. NAVNEET KATYAL,MALOUT vs INCOME TAX OFFICER, WARD II(2), MUKATSAR
ITA 377/ASR/2017[2012-13]Status: DisposedITAT AmritsarAY 2012-13
DR JASLEEN KAUR,JALANDHAR vs A.C.I.T, CIRCLE - II, JALNDHAR
ITA 376/ASR/2017[2007-08]Status: DisposedITAT AmritsarAY 2007-08
ITO WARD-1(3), HZB vs M/S MANIRUDDIN, HZB
ITA 231/RAN/2017[09-10]Status: DisposedITAT Ranchi
ITO WARD- EXEMPTION, JAMSHEDPUR vs ALL INDIA WOMEN'S CONFERENCE, JAMSHEDPUR
ITA 229/RAN/2017[10-11]Status: DisposedITAT Ranchi
ITO WARD-3(2), JAMSHEDPUR vs THE TINPLATE FRIENDS CO-OPERATIVE SOCIETY LTD, JSR
ITA 218/RAN/2017[14-15]Status: DisposedITAT Ranchi
ITO WARD-3(2), JSR vs THE JAMSHEDPUR DIVISION INSURANCE EMPLOYEES CO-OPERATIVE CREDIT LTD., JSR
ITA 217/RAN/2017[14-15]Status: DisposedITAT Ranchi
ITO WD-1(2), DHANBAD vs BIJAY KUMAR CHOUDHARY PROP. CHOUDHARY ENTERPRISES, DHANBAD
ITA 2/RAN/2017[2011-12]Status: DisposedITAT RanchiAY 2011-12
ITO WD-1(2), JAMSHEDPUR vs SMT DROPDI DEVI, JAMSHEDPUR
ITA 189/RAN/2017[14-15]Status: DisposedITAT Ranchi
ITO WD-1(4), JAMSHEDPUR vs GOVIND LAL DEBUKA, JAMSHEDPUR
ITA 188/RAN/2017[14-15]Status: DisposedITAT Ranchi
ITO WD-1(2), JAMSHEDPUR vs M/S ADITEE ENTERPRISES, JAMSHEDPUR
ITA 122/RAN/2017[12-13]Status: DisposedITAT Ranchi
AJMER JILA MAHESHWARI SABHA SANSTHA,AJMER vs CIMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 710/JPR/2017[2018-19]Status: DisposedITAT JaipurAY 2018-19
AJMER JILA MAHESHWARI SABHA SANSTHA,AJMER vs CIMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
ITA 709/JPR/2017[2018-19]Status: DisposedITAT JaipurAY 2018-19
BHARTIYA SHIKSHA PRACHAR SAMITI,TONK vs COMMISSIONER OF INCOME TAX (E), JAIPUR
ITA 1016/JPR/2017[2017-18]Status: DisposedITAT JaipurAY 2017-18
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORP. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 92/JPR/2015[2008-09]Status: DisposedITAT JaipurAY 2008-09
DCIT, JAIPUR vs RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORTATION LTD., JAIPUR
ITA 206/JPR/2015[2008-09]Status: DisposedITAT JaipurAY 2008-09
M/S SUMAN vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-5
WP/5740/2018ITAT Karnataka
VINEET KOTHARI
