M/S. ASHOKA VASTU PRIVATE LIMITED,NASHIK vs. COMMISSIONER OF INCOME-TAX : 1, NASHIK

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ITA 655/PUN/2008Status: DisposedITAT Pune20 February 2018AY 2003-042 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The tribunal granted the assessee's prayer to withdraw the appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal against an order passed by the CIT under section 263 of the Income-tax Act for the assessment year 2003-04. The assessee later filed a letter seeking permission to withdraw the appeal.

What were the issues?

Whether the assessee's appeal should be dismissed as withdrawn.

Which sections of the Income-tax Act were involved?

Section 263

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, PUNE BENCH “A”, PUNE

For Appellant: Shri Nikhil Pathak
For Respondent: Shri Rajiv Kumar, CIT
Hearing: 20.02.2018Pronounced: 20.02.2018

आदेश / ORDER

PER SUSHMA CHOWLA, JM:

The appeal filed by the assessee is against the order of CIT-I, Nashik, dated 24.03.2008 relating to assessment year 2003-04 passed under section 263 of the Income-tax Act, 1961 (in short ‘the Act’).

2 ITA No.655/PUN/2008 M/s. Ashoka Vastu Pvt. Ltd.

2.

The assessee has filed a letter dated 19.02.2018 seeking permission to withdraw the captioned appeal, for which learned Departmental Representative for the Revenue has not objected. Accordingly, the prayer of assessee is granted. Thus, the appeal of assessee is dismissed as having been ‘withdrawn’.

3.

In the result, appeal of assessee is dismissed.

Order pronounced in open Court on this 20th day of February, 2018.

Sd/- Sd/- (ANIL CHATURVEDI) (SUSHMA CHOWLA) ऱेखा सदस्य / ACCOUNTANT MEMBER न्याययक सदस्य / JUDICIAL MEMBER ऩुणे / Pune; ददनाांक Dated : 20th February, 2018. GCVSR आदेश की प्रयतलऱपप अग्रेपषत/Copy of the Order is forwarded to : अऩीऱाथी / The Appellant; 1. प्रत्यथी / The Respondent; 2. ववभागीय प्रतततनधध, आयकर अऩीऱीय अधधकरण, ऩुणे “ए” / DR 3. ‘A’, ITAT, Pune; गार्ड पाईऱ / Guard file. 4. आदेशािुसार/ BY ORDER, सत्यावऩत प्रतत //True Copy// वररष्ठ तनजी सधिव / Sr. Private Secretary आयकर अऩीऱीय अधधकरण ,ऩुणे / ITAT, Pune

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