Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
M/S. DEEPAK EXTRUSIONS PVT. LTD., vs THE DEPUTY COMMISSIONER OF INCOME TAX
WP/33125/2017ITAT Karnataka
B M SHYAM PRASAD
THE PR. COMMISSIONER OF INCOME TAX -6 vs MARY KAY COSMETICS PVT. LTD.
ITA/213/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRILICIPAL COMMISSIONER OF INCOME TAX - 1 vs M/S AMERICAN EXPRESS INDIA PVT. LTD.,
ITA/749/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX vs M/S PRASIDH LEASING LTD.
ITA/637/2004ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
DCIT, CORPORATE CIRCLE 2(1), CHENNAI vs FREINS ENGINEERING LTD., CHENNAI
ITA 2188/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CORPORATE CIRCLE 2(1), CHENNAI vs FREINS ENGINEERING LTD., CHENNAI
ITA 2147/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
RIDE MASTER RIMS (P) LTD.,CHENNAI vs THE ACIT (OSD), CORPORATE RANGE-5, CHENNAI
ITA 2140/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
RIDE MASTER RIMS (P) LTD.,CHENNAI vs THE ACIT, COMPANY CIRCLE V (4), CHENNAI
ITA 2139/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT CENTRAL CIRCLE 2(3), CHENNAI vs TAGORE EDUCATIONAL TRUST, CHENNAI
ITA 1830/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
SAMCO METALS & ALLOYS PVT. LTD.,CHENNAI vs ACIT CORPORATE CIRCLE 6(1), CHENNAI
ITA 1652/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ASHOK AMRITRAJ,CHENNAI vs ITO, CHENNAI
ITA 1244/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ITO, TIRUNELVELI vs V.MEENAKSHINATHAN, TIRUNELVELI
ITA 328/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
BAY LINES ( MAURITIUS),MUMBAI vs DDIT (IT) 1(2)(1), MUMBAI
ITA 6716/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
HOME LOAN SERVICES INDIA P. LTD,MUMBAI vs DCIT (OSD ) RG 1(1), MUMBAI
ITA 651/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 12(2)(1), MUMBAI vs FIRST FLIGHT COURIERS P.LTD, MUMBAI
ITA 5400/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HILLWOOD TIMERS vs ASSISTANT COMMISSIONE OF INCOME TAX
WP(C)/4440/2018ITAT Kerala
KERALA LIVESTOCK DEVELOPMENT BOARD LTD. vs THE ASSSISTANT COMMISSIONER OF INCOME TAX
WP(C)/5527/2018ITAT Kerala
COMMISSIONER OF INCOME TAX,TVM vs SHRI R.PRAKASH DHANYA FOODS,
ITA/573/2009ITAT Kerala
CHHATTISGARH GRAMIN BANK,CHAMPA (CG) vs ITO- TDS, BILASPUR(CG)
ITA 119/BIL/2013[2009-10]Status: DisposedITAT RaipurAY 2009-10
CHHATTISGARH GRAMIN BANK,CHAMPA (CG) vs ITO- TDS, BILASPUR(CG)
ITA 118/BIL/2013[2008-09]Status: DisposedITAT RaipurAY 2008-09
INCOME-TAX OFFICER vs M/S. RED WINE SHOP, DHULE
ITA 1920/PUN/2016[2008-09]Status: DisposedITAT PuneAY 2008-09
SRI KANYAKA PARAMESWARI VARTHAKA SANGAM,GANAPAVARAM vs THE ITO, RAJAHMUNDRY
ITA 217/VIZ/2017[]Status: DisposedITAT Visakhapatnam
THE ITO, TDS-3, AHMEDABAD vs SHAH INVESTOR'S HOME LTD., AHMEDABAD
ITA 1768/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
THE DCIT, CIRCLE-9, AHMEDABAD vs SHRI HARSHADBHAI KESHAVLAL PRAJAPATI, AHMEDABAD
ITA 3045/AHD/2015[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ITO, WARD-9(1), AHMEDABAD vs M/S. SWASTIK DEVELOPERS, AHMEDABAD
ITA 1725/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SMT CHATRU BAI,JAIPUR vs ITO, KOTA
ITA 478/JPR/2017[2008-09]Status: DisposedITAT JaipurAY 2008-09
ACIT, ALWAR vs KALAS BIOTECH LTD., ALWAR
ITA 180/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
SHANKAR JHALANI,JAIPUR vs ITO, JAIPUR
ITA 1053/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
LALITAMBA PATTINA SOUHARDA SAHAKARI NIYAMITA vs THE INCOME TAX OFFICER
ITA/100004/2018ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
THE PRINCIPAL COMMISSIONER, vs M/S CHIKODI TAL. MAHILA SUPPLEMENTARY
ITA/100088/2016ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA