Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
THE PR COMMISSIONER OF INCOME TAX vs SHREE SHANTAPPANNA MIRAJI URBAN
ITA/100040/2017ITAT Karnataka
JOHN MICHAEL CUNHA,S.SUJATHA
ITO, WARD - 8(1), KOLKATA vs M/S. AAR BEE MACHINERIES PVT. LTD., KOLKATA
ITA 2229/KOL/2018[2011-12]Status: DisposedITAT KolkataAY 2011-12
MSV SECURITIES LTD.,KOLKATA vs I.T.O., WARD - 8(1), KOLKATA, KOLKATA
ITA 2364/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
SHIB SHANKAR MONDAL & ORS.,KOLKATA vs ITO, WARD-1(40, HOOGHLY, HOOGHLY
ITA 1818/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
ITO, WARD - 3(1), KOLKATA, KOLKATA vs M/S. PROGRO STOCKS PVT. LTD., KOLKATA
ITA 1373/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
SUN STEEL INDUSTRIES (P) LTD.,KOLKATA vs CIT, (A)-2, KOLKATA, KOLKATA
ITA 531/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
STEWART HOLL LIMITED,KOLKATA vs D.C.I.T., CIRCLE-4(2), KOLKATA, KOLKATA
ITA 2331/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
ZEN INDUSTRIAL SERVICES LIMITED,KOLKATA vs DCIT, CIRCLE-5(1), KOLKATA, KOLKATA
ITA 2110/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
DCIT,CIR -1(1), KOLKATA, KOLKATA vs M/S. LEXICON AUTO LIMITED, KOLKATA
ITA 1354/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
SRI SUTANU MAHANTY,KOLKATA vs JCIT, RG-53, KOLKATA, KOLKATA
ITA 302/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CEN. CIR-2(2), KOLKATA, KOLKATA vs SUBHAS CANDRA AGARWALA & SONS, GUWAHATI
ITA 1470/KOL/2015[2013-14]Status: DisposedITAT KolkataAY 2013-14
AMIT KUMAR CHOUDHURY,KOLKATA vs DCIT, CIR-6, KOLKATA, KOLKATA
ITA 1357/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ACIT, CIR-35, KOLKATA, KOLKATA vs SHRI KULATHINETHU RAM KRISHNAKURUP SADASIVAN NAIR, KOLKATA
ITA 1132/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
D.C.I.T CIR - 1,KOLATA, KOLKATA vs M/S PARIJAT VYAPAAR PVT. LTD., KOLKATA
ITA 2242/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
D.C.I.T CIR - 1,KOLATA, KOLKATA vs M/S PARIJAT VYAPAAR PVT. LTD., KOLKATA
ITA 2241/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
ITO, WARD - 30(4), KOLKATA, KOLKATA vs SHRI SURESH KUMAR AGARWAL, KOLKATA
ITA 2035/KOL/2010[2004-05]Status: DisposedITAT KolkataAY 2004-05
CHINTAN H. GANDHI,MUMBAI vs DCIT CEN CIR 1(1), MUMBAI
ITA 6819/MUM/2017[2014-15]Status: DisposedITAT MumbaiAY 2014-15
MADHU H GANDHI,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 6818/MUM/2017[2014-15]Status: DisposedITAT MumbaiAY 2014-15
HASMUKH I GANDHI,MUMBAI vs DCIT CEN CIR 1(1), MUMBAI
ITA 6817/MUM/2017[2014-15]Status: DisposedITAT MumbaiAY 2014-15
MAHINDRA TELECOMMUNICATIONS INVESTMENT PRIVATE LIMITED (FORMERLY KNOWN AS MAHINDRA AIR SERVICES LIMITED ),MUMBAI vs ITO 2(2)(3), MUMBAI
ITA 5993/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BIPIN UMAKANT JOSHI,MUMBAI vs INCOME TAX OFFICER 30(1)(2), MUMBAI
ITA 5794/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INCOME TAX OFFICER-9(3)(3), MUMBAI vs GEBBS HEALTHCARE SOLUTIONS PRIVATE LIMITED, MUMBAI
ITA 5755/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX (TDS)-1(3), MUMBAI vs LOYAL INSURANCE BROKERS PRIVATE LIMITED, MUMBAI
ITA 5690/MUM/2017[2013-14]Status: PendingITAT MumbaiAY 2013-14
DCIT CEN CIR 1, THANE vs KUNAL PRAVINCHANDRA GALA, THANE
ITA 5386/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KETANKUMAR J PATEL,MUMBAI vs ASST CIT CIR 2, MUMBAI
ITA 4401/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ILA M. PREKH,MUMBAI vs ITO 19(1)(3), MUMBAI
ITA 2634/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PR.COMMISSIONER OF INCOME TAX -2 CHANDIGARH vs SH JANMEJA SINGH SEKHON HOUSE NO.961 SEC 39-A CHD
ITA/498/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
KERALA STATE BEVERAGES (M & M) CORPORATION LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/1574/2018ITAT Kerala
Icici Bank Ltd. Thru.Mr.Anurag Dubey vs The Deputy Commissioner Of Income Tax
RP/1376/2017ITAT Madhya Pradesh
THE COMMISSIONER OF INCOME TAX -INTERNATIONAL TAXATION-3 vs SUMITOMO CORPORATION
ITA/185/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
