Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
KRISHNA MARUTI LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX NEW DELHI
ITA/184/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
KRISHNA MARUTI LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX NEW DELHI
ITA/182/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
IMRAN BADSHA BAGWAN,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1132/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
IMRAN BADSHA BAGWAN,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1131/PUN/2015[2008-09]Status: DisposedITAT PuneAY 2008-09
SMT. KHATUNBI BADSHA BAGWAN,ICHALKARANJI vs DEPUTY SSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1129/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
SMT. KHATUNBI BADSHA BAGWAN,ICHALKARANJI vs DEPUTY SSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1128/PUN/2015[2008-09]Status: DisposedITAT PuneAY 2008-09
INCOME-TAX OFFICER vs SHRI SANTOSH R. TADSARE, RATNAGIRI
ITA 1789/PUN/2014[2011-12]Status: DisposedITAT PuneAY 2011-12
SWAPNIL J. KOTHADIA,PUNE vs INCOME-TAX OFFICER,
ITA 2230/PUN/2014[2008-09]Status: DisposedITAT PuneAY 2008-09
M/S PARMESHWARI HANSRAJ JAIN KHANGA DOGRA TRUST,LUDHIANA vs CIT (EXAMPTION), CHANDIGARH
ITA 220/ASR/2017[0]Status: DisposedITAT Amritsar
M/S SWARAN NURSING HOME,AMRITSAR vs DCIT, CIRCLE-V, AMRITSAR
ITA 217/ASR/2017[2012-13]Status: DisposedITAT AmritsarAY 2012-13
M/S RAGA MOTOR PVT LTD,JALANDHAR vs DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 11/ASR/2017[2013-14]Status: DisposedITAT AmritsarAY 2013-14
M/S J.P. CONSTRUCTION,AGRA vs DCIT-1, AGRA
ITA 203/AGR/2016[2012-13]Status: DisposedITAT AgraAY 2012-13
THE COMMISSIONER OF INCOME TAX-INTERNATIONAL TAXATION-2 vs MITSUI & COMPANY LTD.
ITA/186/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX-(EXEMPTIONS), vs M/S.GS1 INDIA
ITA/691/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PR. COMMISSIONER OF INCOME TAX - DELHI - 2 vs M/S BECTON DICKINSON INDIA PVT. LTD.
ITA/187/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
M/S. SHREE RAGHUNATH STEEL INDUSTRIES PVT. LTD.,KOLKATA vs ITO, WARD - 3(2), KOLKATA, KOLKATA
ITA 1733/KOL/2017[2001-02]Status: DisposedITAT KolkataAY 2001-02
DCIT, CIR-10(1), KOLKATA, KOLKATA vs M/S KANORIA CHEMICALS AND INDUSTRIES LTD., KOLKATA
ITA 944/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
SAHEJ DEVELOPERS PVT. LTD.,KOLKATA vs ITO, WD-6(1), KOLKATA, KOLKATA
ITA 548/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
SHIVANAND VYAPAAR PVT. LTD.,KOLKATA vs ITO, WD-6(1), KOLKATA, KOLKATA
ITA 547/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S SATRAMDAS DHALAMAL,KOLKATA vs DCIT, CIRCLE-33, KOLKATA, KOLKATA
ITA 2309/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S FAST CAPITAL MARKETS LTD,KOLKATA vs ITO, WD.12(3), KOLKATA, KOLKATA
ITA 2235/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
OBEROI BUILDINGS AND INVESTMENTS PVT. LTD.,KOLKATA vs DCIT, CIRCLE-5, KOLKATA, KOLKATA
ITA 1938/KOL/2016[2005-06]Status: DisposedITAT KolkataAY 2005-06
MADHU JAYANTI INTERNATIONAL LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE-4(1), KOLKATA, KOLKATA
ITA 1894/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
JCIT, (OSD), CIR-1(2), KOLKATA, KOLKATA vs M/S NELLIMARLA JUTE MILLS CO. LTD., KOLKATA
ITA 1230/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
ACIT, CHENNAI vs GOPAKUMARAN NAIR, CHENNAI
ITA 274/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SAHANA JEWELLERY EXPORTS PRIVATE LIMITED,COIMBATORE vs DCIT CORPORATE CIRCLE 1, COIMBATORE
ITA 1814/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
VST AUTO AGENCY LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1345/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs SHRI RASHMIKANT VENILAL MEHTA, CHENNAI
ITA 2113/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs SHRI RASHMIKANT VENILAL MEHTA, CHENNAI
ITA 2112/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
RASHMIKANT VENILAL MEHTA,CHENNAI vs DCIT, CHENNAI
ITA 1823/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
