Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
RASHMIKANT VENILAL MEHTA,CHENNAI vs DCIT, CHENNAI
ITA 1822/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
K.S.THIRUMALAIVAASAN,CHENNAI vs DCIT, CHENNAI
ITA 534/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
THIAGARAJAR MILLS (P) LIMITED,MADURAI vs ADDL. CIT, MADURAI
ITA 1201/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ITO, TRICHY vs SRI K.MANI, TRICHY
ITA 112/CHNY/2013[2003-04]Status: DisposedITAT ChennaiAY 2003-04
ITO, TRICHY vs SRI T.ETHIRAJ, TRICHY
ITA 111/CHNY/2013[2003-04]Status: DisposedITAT ChennaiAY 2003-04
ITO, TRICHY vs SRI D.NARESH KUMAR, TRICHY
ITA 1692/CHNY/2009[2003-04]Status: DisposedITAT ChennaiAY 2003-04
MAIDEEN PITCHAI RAWTHER PEER MOHAMMED,CHENNAI vs ACIT NON CORP-5, CHENNAI
ITA 2307/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ITO WARD 2, THENI vs R.VENKATESH, THENI
ITA 1848/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
PALLONJI SHAPOORJI CHARITY TRUST,MUMBAI vs INCOME TAX OFFICER-(E) RANGE 2(2), MUMBAI
ITA 6614/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SANJAY H. SHAH,MUMBAI vs INCOME TAX OFFICER-13(2)(4), MUMBAI
ITA 5063/MUM/2017[2009-2010]Status: DisposedITAT MumbaiAY 2009-2010
ITO (EXEMPTION)-1(3) MUMBAI, MUMBAI vs GARWARE CHARITABLE TRUST, MUMBAI
ITA 5345/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT - 32(1), MUMBAI vs CHOICE CORPORATION, MUMBAI
ITA 5341/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PRAJWAL ARVIND KAMATH,THANE vs DCIT CIR. 3, THANE, THANE
ITA 4821/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHARAYU DEVELOPERS P.LTD,MUMBAI vs DCIT CEN CIR 8(1), MUMBAI
ITA 4059/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT - 17(3), MUMBAI vs VIJAY N. MEHTA, MUMBAI
ITA 2194/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BHARAT PETROLEUM CORPORATION LTD,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 1734/MUM/2016[1999-00]Status: DisposedITAT MumbaiAY 1999-00
ASST CIT CEN CIR 8(4), MUMBAI vs SAVITA OIL TECHNOLOGIES LTD, MUMBAI
ITA 1730/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ROYAL SYNTHETICS,MUMBAI vs ADDL CIT 24(1), MUMBAI
ITA 1723/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 9(2)(2), MUMBAI vs CREDILA FINANCIAL SERVICES P.LTD, MUMBAI
ITA 1491/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VIJAY N MEHTA,MUMBAI vs ASST CIT RG 17(3), MUMBAI
ITA 1394/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUVIDHA DEVELOPERS,MUMBAI vs ACIT CIR 4, THANE
ITA 5185/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
FIVE STARS SHIPPING CO. P.LTD,MUMBAI vs DCIT CIR 47, MUMBAI
ITA 430/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MANALI TRADING & HOLDING P.LTD,MUMBAI vs ITO (TDS) WD 2(3), MUMBAI
ITA 3939/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT CEN CIR 8(4), MUMBAI vs FIVE STAR SHIPPING COMPANY P.LTD, MUMBAI
ITA 2709/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MAHENDRA G GANDHI,MUMBAI vs ITO 21(1)(3), MUMBAI
ITA 7642/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BAYER CROP SCIENCE LTD,MUMBAI vs ADDL CIT 10(3), MUMBAI
ITA 7818/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NIBR BULLION P.LTD,MUMBAI vs DCIT CC 3, MUMBAI
ITA 5639/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ATOMSTROYEXPORT,MUMBAI vs ADDL CIT (IT) RG-1, MUMBAI
ITA 1000/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (GWALIOR) M.P. LTD. vs COMMISSIONER OF INCOME TAX GWALIOR M.P
C.A. No.-006262-006262 - 2010ITAT SC
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
PR COMMISSIONER OF INCOME TAX JAIPUR-II vs M/S RAJASTHAN EX SERVICEMEN CO LTD
ITA/7/2018ITAT Rajasthan
