Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

PR COMMISSIONER OF INCOME TAX JAIPUR-II vs SHRI SHAILENDRA GARG

ITA/6/2018ITAT Rajasthan
15/2/2018

ADARSH SAHKARI GRIH NIRMAN SWAWLAMBI SAMITI LTD THROUGH ITS CHIEF EXECUTIVE Y N YADAV vs COMMISSIONER OF INCOME TAX AND ANR

T.A./14/2015ITAT Jharkhand

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AMITAV K. GUPTA

15/2/2018

PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S PANASONIC INDIA PVT. LTD.

ITA/475/2017ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3

15/2/2018

THE PR COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA vs M/S BRIGHT ENTERPRISES PVT LTD JALANDHAR

ITA/28/2017ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3

15/2/2018

THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA vs M/S BRIGHT ENTERPRISES PVT. LTD., MBD HOUSE, RAILWAY ROAD, JALANDHAR

ITA/178/2017ITAT Punjab & Haryana
15/2/2018

SHRI BHANWAR LAL CHOUDHARY vs A C I T CIRCLE-SIKAR

ITA/360/2017ITAT Rajasthan
15/2/2018

PUNDLIK TUKARAM CHOWGULE,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,

ITA 1943/PUN/2014[2006-07]Status: DisposedITAT PuneAY 2006-07
15/2/2018

DEPUTY COMMISSIONER OF INCOME-TAX vs PUNDALIK TUKARAM CHOWGULE, PUNE

ITA 1928/PUN/2014[2006-07]Status: DisposedITAT PuneAY 2006-07
15/2/2018

SHRI ISHWAR PATEL,DHAR vs THE ITO, DHAR

ITA 937/IND/2016[1997-98]Status: DisposedITAT IndoreAY 1997-98
15/2/2018

SHRI LAXMI NARAYAN SONI,KHANDWA vs THE ITO, KHANDWA

ITA 925/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
15/2/2018

M/S PAKIZA RATAIL PRIVATE LIMITED,INDORE vs THE JCIT, RANGE-1, INDORE

ITA 494/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
15/2/2018

SHRI SHAILENDRA BANSAL S/O RADHESHYAMJI BANSAL,BARWAHA vs THE ITO-5(2), INDORE

ITA 313/IND/2016[2008-09]Status: DisposedITAT IndoreAY 2008-09
15/2/2018

SHRI SHAILENDRA BANSAL,BARWAHA vs THE ITO-5(2), INDORE

ITA 306/IND/2016[2008-09]Status: DisposedITAT IndoreAY 2008-09
15/2/2018

SMT. MEENA SHRIVASTAVA,BHOPAL vs THE ITO 3(2), BHOPAL

ITA 1048/IND/2016[2003-04]Status: DisposedITAT IndoreAY 2003-04
15/2/2018

SHRI RAJESH SHRIVASTAVA,BHOPAL vs THE ITO-3(2), BHOPAL

ITA 1047/IND/2016[2004-05]Status: DisposedITAT IndoreAY 2004-05
15/2/2018

SHRI RAJESH SHRIVASTAVA,BHOPAL vs THE ITO-3(2), BHOPAL

ITA 1046/IND/2016[2003-04]Status: DisposedITAT IndoreAY 2003-04
15/2/2018

M/S. SUNIL SHARES & STOCKS P. LTD.,INDORE vs THE ACIT CIRCLE 4(1), INDORE

ITA 585/IND/2013[2005-06]Status: DisposedITAT IndoreAY 2005-06
15/2/2018

SHRI SHAIKH ALIMUDDIN,BHOPAL vs THE ITO 3(1), BHOPAL

ITA 347/IND/2012[2008-09]Status: DisposedITAT IndoreAY 2008-09
15/2/2018

M/S ABHIPRA CAPITAL LTD. vs DEPUTY COMMISSIONER OF INCOME

ITA/676/2005ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR

15/2/2018

MANISH CHAND AGARWAL,KOLKATA vs ACIT, CIR. 40, KOLKATA, KOLKATA

ITA 372/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
15/2/2018

MANISH CHAND AGARWAL,KOLKATA vs ACIT, CIR. 40, KOLKATA, KOLKATA

ITA 371/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
15/2/2018

DCIT, CIR-4(2), KOLKATA, KOLKATA vs M/S STEWART HOLL (INDIA) LTD., KOLKATA

ITA 317/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
15/2/2018

PEERLESS SECURITIES LTD.,KOLKATA vs DCIT, CIRCLE-3(1), KOLKATA, KOLKATA

ITA 2315/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
15/2/2018

A.C.I.T., CIRCLE-12(2), KOLKATA, KOLKATA vs M/S STABLE TRADING COMPANY LIMITED, KOLKATA

ITA 2122/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
15/2/2018

I.T.O., WARD-12(2), KOLKATA, KOLKATA vs M/S SEARCH ENGINE RANKING SYSTEM CONSULTANTS PVT. LTD., KOLKATA

ITA 2111/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
15/2/2018

ITO, WD-4(1), KOLKATA, KOLKATA vs M/S RST HOLDINGS (P) LTD., KOLKATA

ITA 163/KOL/2016[2002-2003]Status: DisposedITAT KolkataAY 2002-2003
15/2/2018

ITO, WD-4(1), KOLKATA, KOLKATA vs M/S RST HOLDINGS (P) LTD., KOLKATA

ITA 162/KOL/2016[2001-2002]Status: DisposedITAT KolkataAY 2001-2002
15/2/2018

NANDALAL DEY,HOOGHLY vs ITO, WD-1, BANKURA, BANKURA

ITA 898/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
15/2/2018

DCIT, CHENNAI vs DIAMOND ENGINEERING (CHENNAI) P LTD., CHENNAI

ITA 936/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
15/2/2018

P.R.EASWAR KUMAR,CHENNAI vs ACIT NON CORPORATE CIRCLE 16, CHENNAI

ITA 2001/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
15/2/2018