Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
VITAL INDUSTRIES INDIA PVT. LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1184/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
RAJASAYEE FINE LINEN PRIVATE LIMITED,CHENNAI vs DCIT, COIMBATORE
ITA 1034/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SERVICES ASSOCIATION OF SEVENTH DAY ADVENTISTS P LTD.,CHENNAI vs ADIT, CHENNAI
ITA 1710/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
RANE BRAKE LININGS LIMITED,CHENNAI vs ITO (OSD), CHENNAI
ITA 1596/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
RANE BRAKE LININGS LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1595/CHNY/2014[2006-07]Status: DisposedITAT ChennaiAY 2006-07
RANE BRAKE LININGS LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 1594/CHNY/2014[2001-02]Status: DisposedITAT ChennaiAY 2001-02
RANE BRAKE LININGS LIMITED,CHENNAI vs ITO (OSD), CHENNAI
ITA 1593/CHNY/2014[1999-2000]Status: DisposedITAT ChennaiAY 1999-2000
DCIT, CHENNAI vs RANE BRAKE LINING LTD., CHENNAI
ITA 1528/CHNY/2014[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
DCIT, CHENNAI vs RANE BRAKE LINING LTD., CHENNAI
ITA 1527/CHNY/2014[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
VAMA INTERNATIONAL,MUMBAI vs ITO 21(3)(1), MUMBAI
ITA 7317/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VAMA INTERNATIONAL,MUMBAI vs ASST CIT 21(3), MUMBAI
ITA 7316/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VAMA INTERNATIONAL,MUMBAI vs ASST CIT 21(3), MUMBAI
ITA 7315/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ASHOK KESHAVLAL TEJUJA,MUMBAI vs ASST CIT CIR 18(1), MUMBAI
ITA 3429/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 25(2), MUMBAI vs SAROJ SALES ORGANISATION, MUMBAI
ITA 6864/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ADARSH SAHKARI GRIH NIRMAN SWAWLAMBI SAMITI LTD THROUGH ITS CHIEF EXECUTIVE Y N YADAV vs COMMISSIONER OF INCOME TAX AND ANR
T.A./17/2015ITAT Jharkhand
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AMITAV K. GUPTA
ADARSH SAHKARI GRIH NIRMAN SWAWLAMBI SAMITI LTD THROUGH ITS CHIEF EXECUTIVE Y N YADAV vs COMMISSIONER OF INCOME TAX AND ANR
T.A./16/2015ITAT Jharkhand
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AMITAV K. GUPTA
ADARSH SAHKARI GRIH NIRMAN SWAWLAMBI SAMITI LTD THROUGH ITS CHIEF EXECUTIVE Y N YADAV vs COMMISSIONER OF INCOME TAX AND ANR
T.A./15/2015ITAT Jharkhand
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AMITAV K. GUPTA
M/S. SHALOM CHARITABLE MINISTRIES OF INDIA vs THE INCOME TAX OFFICER (EXEMPTIONS)
WP(C)/4784/2018ITAT Kerala
THE PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA vs HPCL MITTAL ENERGY LTD. VILL. PHULLO KHARI, TALWANDI SABOO, BATHINDA (PAN: AABCG5231F)
ITA/471/2017ITAT Punjab & Haryana
MR. JUSTICE S.J. VAZIFDAR,MR. JUSTICE AVNEESH JHINGAN
THE PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA vs HPCL MITTAL ENERGY LTD. VILL. PHULLO KHARI, TALWANDI SABOO, BATHINDA (PAN: AABCG5231F)
ITA/470/2017ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3
COMMISSIONER OF INCOME TAX FARIDABAD vs M/S NHPC LTD SEC-33 NHPC COMPLEX FARIDABAD
ITA/151/2015ITAT Punjab & Haryana
MR. JUSTICE S.J. VAZIFDAR,MR. JUSTICE AVNEESH JHINGAN
COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S NHPC LTD. SEC-33,NHPC COMPLEX FARIDABAD
ITA/249/2015ITAT Punjab & Haryana
PROLEASING & FINANCE LTD.,VADODARA vs INCOME TAX OFFICER, WARD-2(1)(1), VADODARA
ITA 1007/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
M/S. KALATHIA ENGINEERING & CONSTRUCTION LTD.,AHMEDABAD vs THE DY.CIT, (OSD)-1, CIRCLE-4, AHMEDABAD
ITA 955/AHD/2015[2006-07]Status: DisposedITAT AhmedabadAY 2006-07
MANILAL JETHALAL SONI,AHMEDABAD vs INCOME TAX OFFICER, WARD-5(2)(3), AHMEDABAD
ITA 3270/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
KARAN DISCRETIONARY FAMILY TRUST,AHMEDABAD vs THE DY. CIT, CIRCLE-6, AHMEDABAD
ITA 1922/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI SHANKARLAL SHRIKISHAN CHACHAN,AHMEDABAD vs THE INCOME TAX OFFICER,WARD-11(4), AHMEDABAD
ITA 729/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
THE DY. CIT.,(OSD)-I, CIRCLE-4, AHMEDABAD vs MARCK BIOSCIENCES LTD., AHMEDABAD
ITA 1506/AHD/2014[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
THE ITO, WARD-2, BHARUCH vs SHRI AKSHAY BALKRISHNA MASTER, BHARUCH
ITA 1361/AHD/2013[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
THE ACIT, CIRCLE-15(1), NEW DELHI vs M/S. RANBAXY LABORATORIES LTD., NEW DELHI
ITA 3094/DEL/2011[2006-07]Status: DisposedITAT AhmedabadAY 2006-07