Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
GSB CONSTUCTIONS (P) LTD.,JABALPUR vs ASSISTANT COMMISIONER OF INCOME TAX, JABALPUR
ITA 150/JAB/2015[2010-11]Status: DisposedITAT JabalpurAY 2010-11
SHRI VARNI DIGAMBAR JAIN GURUKUL,JABALPUR vs C.I.T-1, JABALPUR
ITA 228/JAB/2013[]Status: DisposedITAT Jabalpur
THE ASST. CIT, GUNTUR vs SRI GRANDHI SUBBA RAO, GUNTUR
ITA 239/VIZ/2017[2011-2012]Status: DisposedITAT VisakhapatnamAY 2011-2012
THE ASST. CIT, VISAKHAPATNAM vs M/S. MARVEL ASSOCIATES, VISAKHAPATNAM
ITA 147/VIZ/2017[2013-2014]Status: DisposedITAT VisakhapatnamAY 2013-2014
MOTHUKURI SOMABRAHMAM,VISAKHAPATNAM vs THE DEPUTY. CIT, VISAKHAPATNAM
ITA 132/VIZ/2017[2013-2014]Status: DisposedITAT VisakhapatnamAY 2013-2014
THE ASST. COMMISSIONER OF INCOME TAX., VISAKHAPATNAM vs SRI M. SOMABRAHMAM, VISAKHAPATNAM
ITA 126/VIZ/2017[2013-2014]Status: DisposedITAT VisakhapatnamAY 2013-2014
SUNYNA KUMAR GUPTA,PATNA vs DCIT, CIRCLE-4, PATNA
ITA 90/PAT/2017[2012-13]Status: DisposedITAT PatnaAY 2012-13
ALOK KUMAR,GAYA vs I.T.O., WARD-1, GAYA
ITA 152/PAT/2017[2010-11]Status: DisposedITAT PatnaAY 2010-11
MESSERS ASHOKA AUTO ENTERPRISES,PATNA vs ACIT, CIRCLE - 2, PATNA
ITA 132/PAT/2017[2008-09]Status: DisposedITAT PatnaAY 2008-09
SMT. PAMMI PRASAD,PATNA vs I.T.O., WARD 1(2), PATNA
ITA 127/PAT/2017[2012-13]Status: DisposedITAT PatnaAY 2012-13
RAJEEV RANJAN,NALANDA vs I.T.O., WARD 2(3), BIHARSHARIF
ITA 123/PAT/2017[2010-11]Status: DisposedITAT PatnaAY 2010-11
ASHOK KR. JHA,PATNA vs ITO, WARD-4(2), PATNA
ITA 114/PAT/2017[2009-10]Status: DisposedITAT PatnaAY 2009-10
THE MANAGING DIRECTOR vs DIRECTOR OF INCOME TAX (I & CI),
ITA 96/PAT/2016[2013-14]Status: DisposedITAT PatnaAY 2013-14
THE MANAGING DIRECTOR vs DIRECTOR OF INCOME TAX (I & CI),
ITA 95/PAT/2016[2013-14]Status: DisposedITAT PatnaAY 2013-14
THE ACIT., VIJAYAWADA vs M/S. KRNTI ROAD TRANSPORT PVT. LTD., VIJAYAWADA
ITA 375/VIZ/2016[2009-2010]Status: DisposedITAT VisakhapatnamAY 2009-2010
GRANDHI SUBBARAO,GUNTUR vs THE ADDL. CIT, GUNTUR
ITA 223/VIZ/2015[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
DCIT vs SRI VIMLESH PD. SINGH,
ITA 92/PAT/2016[2010-11]Status: DisposedITAT PatnaAY 2010-11
ACIT vs SRI RAUSHAN AGRAWAL,
ITA 88/PAT/2016[2010-11]Status: DisposedITAT PatnaAY 2010-11
M/S MAMERAJ CONSTRUCTION PVT LTD. vs DCIT,
ITA 86/PAT/2016[2010-11]Status: DisposedITAT PatnaAY 2010-11
M/S MAGADH HEALTH POINT(P) LTD. vs ACIT,
ITA 67/PAT/2016[2012-13]Status: DisposedITAT PatnaAY 2012-13
AKHILESHWARI SEVA TRUST,PATNA vs C.I.T.-EXEMPTION, PATNA
ITA 110/PAT/2016[00]Status: DisposedITAT Patna
SUB REGISTRAR, SUB REGISTRY OFFICE,JAGDISHPUR vs DIRECTOR OF INCOME TAX, PATNA
ITA 109/PAT/2016[2015-16]Status: DisposedITAT PatnaAY 2015-16
NURTURE vs CIT (EXEMPTIONS),
ITA 102/PAT/2016[]Status: DisposedITAT Patna
JAMIA SLAFIA EDUCATIONAL SOCIETY vs C.I.T.,
ITA 5/PAT/2015[]Status: DisposedITAT Patna
JAMIA SLAFIA EDUCATIONAL SOCIETY vs C.I.T.,
ITA 4/PAT/2015[]Status: DisposedITAT Patna
M/S RAMIYA CONSTRUCTION PVT LTD. vs ADDL. CIT,
ITA 188/PAT/2012[2009-10]Status: DisposedITAT PatnaAY 2009-10
DCIT vs M/S RAMIYA CONSTRUCTION PVT LTD,
ITA 179/PAT/2012[2009-10]Status: DisposedITAT PatnaAY 2009-10
THE INCOME TAX OFFICER, (EXEMPTION), JALANDHAR vs K.M.V. COLLEGIATE SR. SEC. SCHOOL, JALANDHAR
ITA 623/ASR/2017[2011-12]Status: DisposedITAT AmritsarAY 2011-12
THE INCOME TAX OFFICER, (EXEMPTION), JALANDHAR vs K.M.V. COLLEGIATE SR. SEC. SCHOOL, JALANDHAR
ITA 622/ASR/2017[2010-11]Status: DisposedITAT AmritsarAY 2010-11
DCIT, CIRCLE-4, JALANDHAR vs M/S LALLY MOTORS PVT. LTD, JALANDHAR
ITA 219/ASR/2017[2013-14]Status: DisposedITAT AmritsarAY 2013-14
