Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

M/S VASUNDHRA AYURVEDIC ANUSANDHAN KENDRA PVT. LTD,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-4(1),RAIPUR, RAIPUR (CG)

ITA 56/BIL/2017[2012-13]Status: DisposedITAT RaipurAY 2012-13
16/3/2018

M/S M/S BANKEBIHARI REAL TRADE(P) LIMITED,RAIPUR (CG) vs THE INCOME TAX OFFICER, WARD-4(1),RAIPUR, RAIPUR (CG)

ITA 52/BIL/2017[2012-13]Status: DisposedITAT RaipurAY 2012-13
16/3/2018

SATISHKUMAR VISHNUDAS BHUTADA,LATUR vs INCOME-TAX OFFICER,

ITA 1635/PUN/2015[2005-06]Status: DisposedITAT PuneAY 2005-06
16/3/2018

ANAND SATISHKUMAR BHUTADA,LATUR vs INCOME-TAX OFFICER,

ITA 1634/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
16/3/2018

ANAND SATISHKUMAR BHUTADA,LATUR vs INCOME-TAX OFFICER,

ITA 1633/PUN/2015[2006-07]Status: DisposedITAT PuneAY 2006-07
16/3/2018

INCOME-TAX OFFICER vs AVALARA TECHNOLOGIES PVT. LTD., PUNE

ITA 1457/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
16/3/2018

RAMESH G PORWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 1727/PUN/2014[2005-06]Status: DisposedITAT PuneAY 2005-06
16/3/2018

UMESH DHONDIRAM SHINDE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1367/PUN/2014[2008-09]Status: DisposedITAT PuneAY 2008-09
16/3/2018

UMESH DHONDIRAM SHINDE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1366/PUN/2014[2007-08]Status: DisposedITAT PuneAY 2007-08
16/3/2018

UMESH DHONDIRAM SHINDE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1365/PUN/2014[2006-07]Status: DisposedITAT PuneAY 2006-07
16/3/2018

UMESH DHONDIRAM SHINDE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1364/PUN/2014[2005-06]Status: DisposedITAT PuneAY 2005-06
16/3/2018

UMESH DHONDIRAM SHINDE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1363/PUN/2014[2004-05]Status: DisposedITAT PuneAY 2004-05
16/3/2018

ASSISTANT COMMISSIONER OF INCOME TAX, SAGAR vs SHRI BIRMANAND SUNDRANI, SAGAR

ITA 61/JAB/2017[2014-15]Status: DisposedITAT JabalpurAY 2014-15
16/3/2018

RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL

ITA 59/JAB/2017[2016-17]Status: DisposedITAT JabalpurAY 2016-17
16/3/2018

RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL

ITA 58/JAB/2017[2015-16]Status: DisposedITAT JabalpurAY 2015-16
16/3/2018

RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL

ITA 57/JAB/2017[2014-15]Status: DisposedITAT JabalpurAY 2014-15
16/3/2018

RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL

ITA 56/JAB/2017[2013-14]Status: DisposedITAT JabalpurAY 2013-14
16/3/2018

RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL

ITA 55/JAB/2017[2012-13]Status: DisposedITAT JabalpurAY 2012-13
16/3/2018

RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL

ITA 54/JAB/2017[2011-12]Status: DisposedITAT JabalpurAY 2011-12
16/3/2018

RANJEET SHIVHARE,BETUL vs DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL)-1, BHOPAL

ITA 53/JAB/2017[2010-11]Status: DisposedITAT JabalpurAY 2010-11
16/3/2018

INCOME TAX OFFICER WARD 1, REWA vs SMT. RENU SINGH, REWA

ITA 38/JAB/2017[2009-10]Status: DisposedITAT JabalpurAY 2009-10
16/3/2018

SHRI D.P.AGRAWAL,JABALPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX RENGE -1, JABALPUR

ITA 27/JAB/2017[2007-08]Status: DisposedITAT JabalpurAY 2007-08
16/3/2018

ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S.TIRUPATI CONSTRUCTION (PAN AACFT8104E), OPP. RAILWAY STATION, BURHAR, DIST.- SHAHDOL (M.P.)

ITA 25/JAB/2017[A.Y- 2012-13,]Status: DisposedITAT Jabalpur
16/3/2018

VIJAY KUMAR JAIN vs INCOME TAX OFFICER WARD 2(2),

ITA 62/JAB/2016[2010-11]Status: DisposedITAT JabalpurAY 2010-11
16/3/2018

SHRI MAHESH KUMAR AGRAWAL,SEONI vs DEPUTY COMMISSIONER OF INCOME TAX, CHHINDWARA

ITA 262/JAB/2016[2012-13]Status: DisposedITAT JabalpurAY 2012-13
16/3/2018

JILA SAHAKARI BANK MARYDIT,JABALPUR vs INCOME TAX OFFICER WARD1(2),

ITA 231/JAB/2016[2012-13]Status: DisposedITAT JabalpurAY 2012-13
16/3/2018

INCOME TAX OFFICER-1, REWA vs SHRI PUSHPRAJ SINGH, REWA

ITA 129/JAB/2016[2006-07]Status: DisposedITAT JabalpurAY 2006-07
16/3/2018

M/S RAMBILAS GATTANI vs INCOME TAX OFFICER WARD-1,

ITA 1/JAB/2016[2008-09]Status: DisposedITAT JabalpurAY 2008-09
16/3/2018

SHRI KISHORE KUMAR AGRAWAL vs INCOME TAX OFFICER,

ITA 53/JAB/2015[2005-06]Status: DisposedITAT JabalpurAY 2005-06
16/3/2018

SANJAY KALE vs INCOME TAX OFFICER-1,

ITA 234/JAB/2015[2008-09]Status: DisposedITAT JabalpurAY 2008-09
16/3/2018