Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
KISHORE KUMAR KATARUKA,MUMBAI vs ITO 19(3)(2), MUMBAI
ITA 2787/MUM/2017[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SANTOSH BUILDERS,MUMBAI vs ITO 17(3)(2), MUMBAI
ITA 2134/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SABA SIMRAN KHAN,MUMBAI vs ACIT 20(3), MUMBAI
ITA 6309/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO (EXEMPTION)-2(1) MUMBAI, MUMBAI vs MANGHNANI CHARITABLE TRUST, MUMBAI
ITA 5343/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAYA ENTERTAINMENT LTD,MUMBAI vs ASST CIT 16(1), MUMBAI
ITA 4932/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PALASH CORPORATION,MUMBAI vs DCIT CEN CIR 5(3), MUMBAI
ITA 4920/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 6(2), MUMBAI vs DIMPLE DRUMS & BARRELS P.LTD, MUMBAI
ITA 4047/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAURABH BANKIMCHANDRA DANI,MUMBAI vs DCIT 4(1), MUMBAI
ITA 340/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INTERNATIONAL SYNTHFABS P.LTD,MUMBAI vs ACIT 6(3) PALGHAR, PALGHAR
ITA 1140/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GIGAPLEX ESTATE P.LTD,MUMBAI vs DCIT OSD II CEN RG 7, MUMBAI
ITA 1134/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 33(1)(1), MUMBAI vs ARUN DAMJI GADA, MUMBAI
ITA 902/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ADVANCE POWER DISPLAY SYSTEMS LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 5168/MUM/2015[1997-98]Status: DisposedITAT MumbaiAY 1997-98
DCIT 8(3)(1), MUMBAI vs TRANSAMERIC DIRECT MARKETING CONSULTANTS P.LTD, MUMBAI
ITA 1978/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 1(1)(1), MUMBAI vs ANZ CAPITAL P.LTD, MUMBAI
ITA 1120/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BALRAJ PRAKASHCAND BANSAL,MUMBAI vs DCIT 22(2), NAVI MUMBAI
ITA 1058/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 24(1), MUMBAI vs ARUN DAMJI GADA, MUMBAI
ITA 6/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MANISHA K. MEHTA,MUMBAI vs ITO 21(1)(3), MUMBAI
ITA 4421/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CEN CIR 18 &19, MUMBAI vs NARESH B. VORA, MUMBAI
ITA 4430/MUM/2013[1997-98]Status: DisposedITAT MumbaiAY 1997-98
ICICI SECURITIES LTD,MUMBAI vs DCIT RG 4(1), MUMBAI
ITA 4269/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NIRU IMPEX,MUMBAI vs DCIT CEN RG 7, MUMBAI
ITA 6651/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CEN CIR 18 & 19, MUMBAI vs LAXMI INDUSTRIAL ESTATE, MUMBAI
ITA 5535/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
M/S. KANSAI NEROLAC PAINTS LTD ( ERSTWHILE KNOWN AS GOODLASS NEROLAC PAINTS LTD),MUMBAI vs THE DCIT RG 6(3),
ITA 212/MUM/2008[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
SHRI.PIYOOSH MADAN BALDOTA,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 497/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
AJANTA NETWORK,BANGALURU vs INCOME-TAX OFFICER, WARD-2(2)(4), BENGALURU
ITA 2626/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
MUDAVANMUGHAL SERVICE CO-OPERATIVE BANK LIMITED vs THE INCOME TAX OFFICER
WP(C)/9124/2018ITAT Kerala
A.C.PREMANANDAN vs CENTRAL BOARD OF DIRECT TAXES
WP(C)/9058/2018ITAT Kerala
MULA SAHAKARI SAKHAR KARKHANA SONAI vs THE DEPUTY COMMISSIONER OF INCOME TAX AHMEDNAGAR AND ANR
TA/95/2008ITAT Bombay
PARVEEN KUMAR vs COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, RISHI NAGAR, LUDHIANA.
ITA/453/2017ITAT Punjab & Haryana
CSJ INFRASTRUCTURE PRIVATE LIMITED,CHANDIGARH vs ACIT, CHANDIGARH
ITA 456/CHANDI/2016[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
CSJ INFRASTRUCTURE PRIVATE LIMITED,CHANDIGARH vs JCIT, CHANDIGARH
ITA 455/CHANDI/2016[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
