Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs DHOLU CONSTUCTION AND PROJECTS LTD
TAXAP/65/2018ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs RACHNA YOGESHCHANDRA PARIKH
TAXAP/204/2018ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX 6 vs WESTERN AUTO SPARES
TAXAP/184/2018ITAT Gujarat
MAYURBHAI MANGALDAS PATEL vs INCOME TAX OFFICER
TAXAP/29/2018ITAT Gujarat
DEEPAK VERMA,MOHALI vs PR. CIT-2, CHANDIGARH
ITA 634/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
M/S SIRMOUR HOTELS PVT. LTD.,SIRMOUR vs ITO, NAHAN
ITA 376/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
M/S SIRMOUR HOTELS PVT. LTD.,SIRMOUR vs DCIT, PARWANOO
ITA 375/CHANDI/2017[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
M/S SIRMOUR HOTELS PVT. LTD.,SIRMOUR vs DCIT, PARWANOO
ITA 374/CHANDI/2017[2007-08]Status: DisposedITAT ChandigarhAY 2007-08
SH. MUNISH JAIN,LUDHIANA vs DCIT, LUDHIANA
ITA 255/CHANDI/2017[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
SH. MUNISH JAIN,LUDHIANA vs DCIT, LUDHIANA
ITA 254/CHANDI/2017[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
M/S ESS ESS STEEL CASTING & ROLLING MILLS,LUDHIANA vs ACIT, CIRCLE- V, LUDHIANA
ITA 1217/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
DCIT, LUDHIANA vs M/S JAIN UDHAY APPARELS PVT. LTD., LUDHIANA
ITA 111/CHANDI/2017[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
VIDEOTEX INTERNATIONAL (P) LTD,LUDHIANA vs ADDL. CIT, LUDHIANA
ITA 834/CHANDI/2016[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
VIDEOTEX INTERNATIONAL (P) LTD,LUDHIANA vs JOINT COMMISSIONER OF INCOME TAX, LUDHIANA
ITA 833/CHANDI/2016[2009-10]Status: DisposedITAT ChandigarhAY 2009-10
SH. JASWINDER SINGH LOTA,MOHALI vs DY. DIRECTOR OF INCOME TAX, CHANDIGARH
ITA 802/CHANDI/2015[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs FOSECO INDIA LTD, PUNE
ITA 874/PUN/2017[2013-14]Status: DisposedITAT PuneAY 2013-14
ANNAPURNA COTEX PRIVATE LTD.,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX : 1,
ITA 642/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs FOSECO INDIA LTD., PUNE
ITA 2215/PUN/2016[2012-13]Status: DisposedITAT PuneAY 2012-13
TIBCO SOFTWARD INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 803/PUN/2015[2009-10]Status: DisposedITAT PuneAY 2009-10
ABDUL HAFIZ,UDHAMPUR vs D.C.I.T, CIRCLE-2, JAMMU
ITA 465/ASR/2017[2013-14]Status: DisposedITAT AmritsarAY 2013-14
IMC OF ITI,KASGANJ vs ITO EXEP., GHAZIABAD
ITA 340/AGR/2016[2013-14]Status: DisposedITAT AgraAY 2013-14
K N NANDINI vs THE UNION OF INDIA
WP/60746/2014ITAT Karnataka
RAGHVENDRA S.CHAUHAN
PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs M/S RELIGARE SECURITIES LTD.,
ITA/311/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S GLOBAL VANTEDGE PVT. LTD.
ITA/316/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
REDTECH NETWORK INDIA PRIVATE LIMITED,KOLKATA vs ACIT, CIR-2(2), KOLKATA, KOLKATA
ITA 702/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
S R LOG PRODUCTS PVT. LTD.,HOWRAH vs DCIT, CIR 13(2), KOL., KOLKATA
ITA 360/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
SANMATH HEIGHT CONSULTANCY PVT. LTD.,KOLKATA vs ITO, WARD -5(2) KOLKATA, KOLKATA
ITA 359/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
PUSHPANJALI COMMODITIES (P) LTD.,NORTH 24 PARGANAS vs ITO, WARD -14(3) KOL., KOLKATA
ITA 351/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
M/S PRUDENTIAL BUSINESS ENTERPRISES PVT. LTD.,KOLKATA vs PR. CIT, KOL.-1, KOLKATA
ITA 350/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
UDAYKUMAR B. NARAYANA,MUMBAI vs INCOME TAX OFFICER-11(3)(4), MUMBAI
ITA 6658/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12