TIBCO SOFTWARD INDIA PRIVATE LTD.,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX,

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ITA 803/PUN/2015Status: DisposedITAT Pune19 March 2018AY 2009-102 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The tribunal granted the assessee's prayer to withdraw the appeal. The appeal was accordingly dismissed as having been withdrawn.

What were the facts?

The assessee filed an appeal against an order passed by the Dy.CIT. During the pendency of the appeal, the assessee filed a letter seeking permission to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee's request to withdraw the appeal should be granted.

Which sections of the Income-tax Act were involved?

Section 143(3),Section 144C(1)

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, PUNE BENCH “A”, PUNE

For Appellant: Ms. Ahilasha Parikh
For Respondent: Shri Rajeev Kumar, CIT
Hearing: 19.03.2018Pronounced: 19.03.2018

आदेश / ORDER

PER SUSHMA CHOWLA, JM:

The appeal filed by the assessee is against the order of Dy.CIT, Circle 1(2), Pune, dated 10.12.2013 relating to assessment year 2009-10 passed under section 143(3) r.w.s. 144C(1) of the Income-tax Act, 1961 (in short ‘the Act’).

ITA No.803/PUN/2015 2 TIBCO Software Pvt. Ltd.

2.

The assessee has filed a letter dated 21.09.2017 seeking permission to withdraw the captioned appeal, for which learned Departmental Representative for the Revenue has not objected. Accordingly, the prayer of assessee is granted. Thus, the appeal of assessee is dismissed as having been ‘withdrawn’.

3.

In the result, appeal of assessee is dismissed.

Order pronounced in open Court on this 19th day of March, 2018.

Sd/- Sd/- (D.KARUNAKARA RAO) (SUSHMA CHOWLA) ऱेखा सदस्य / ACCOUNTANT MEMBER न्याययक सदस्य / JUDICIAL MEMBER ऩुणे / Pune; ददनाांक Dated : 19th March, 2018. GCVSR आदेश की प्रयिलऱपप अग्रेपषि/Copy of the Order is forwarded to : The Appellant; 1. The Respondent; 2. The DRP, Pune; 3. The DIT (TP/IT), Pune; 4. The DR ‘A’, ITAT, Pune; 5. Guard file. 6. आदेशािुसार/ BY ORDER, सत्यापऩत प्रतत //True Copy//

वररष्ठ तनजी सचिव / Sr. Private Secretary आयकर अऩीऱीय अचधकरण ,ऩुणे / ITAT, Pune

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