Recent Judgments

DCIT CC 3(2) CEN RG 3, MUMBAI vs MAJOR METALS LTD, NAVI MUMBAI

DCIT CIR 2(2)(1), MUMBAI vs L & T POWER DEVELOPMENT LTD, MUMBAI

LANCY VINCENT DSOUZA,MUMBAI vs ITO WD 17(3)(3), MUMBAI

COGENT JEWELLERY P.LTD,MUMBAI vs DCIT CIR 6(2), MUMBAI

SUSHIL S. JHUNJHUNWALA (HUF),MUMBAI vs ITO 19(1)(4), MUMBAI

BOMBAY FORGINGS LTD,NAVI MUMBAI vs DCIT 14(1)(2), MUMBAI

BAKHTAWAR CONSTRUCTION CO. P.LTD,MUMBAI vs ADDL CIT (TDS) RG 1, MUMBAI

PINEBRIDGE INVESTMENTS ASSET MANAGEMENT COMPANY (INDIA) P.LTD,MUMBAI vs ASST CIT CIR 6(1), MUMBAI

SARANG & ASSOCIATES,MUMBAI vs DCIT CEN CIR 36, MUMBAI

MR, AMIL KUMA GARG,ARSIKERE vs INCOME TAX OFFICER, WARD-1, TIPTUR

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S YAHOO SOFTWARE DEVELOPMENT PVT LTD, BANGALORE

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S YAHOO SOFTWARE DEVELOPMENT PVT LTD, BANGALORE

CAPCO TECHNOLOGIES PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(1), BANGALORE

ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M/S.REAMETRIX INDIA PVT. LTD., BANGALORE

MISYS SOFTWARE SOLUTIONS (I)P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

C.I.T.UDAIPUR vs M/S ADARSH ENGITECH PROJECT LTD.

THE KONGAD SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER

M/S. KUMARANELLUR CO-OPERATIVE SERVICE BANK LTD vs THE INCOME TAX OFFICER

M/S. PATTITHARA SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER

M/S. KULIKKILIAD SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER

M/S. SREE RAMAKRISHNA SERVICE CO-OP, BANK LTD. vs THE INCOME TAX OFFICER

THE PRINCIPAL COMMISSIONER OF INCOME TAX-II, AMRITSAR vs SH. RATTAN SINGH, EX. M.P. VILL. AJNALA, AMRTISAR (PAN: AAUPA6236E)

MR. JUSTICE M.M. AGGARWAL,LOK ADALAT BENCH - 3

K.D.DESHPANDE (since decesed), 1) SUNANDA KRISNARAO DESHPANDE AND 2 OTHERS vs CHIEF COMMISSIONER OF INCOME TAX, NASHIK AND 2 ORS.

M/S. AFFLUENCE SHARES AND STOCKS PVT. LTD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3)

KOTTENZ INDIA MANUFACTURING PRIVATE LIMITED THROUGH DIRECTOR SHASHANK ARVIND KABRA vs DEPUTY COMMSSIONER OF INCOME TAX CIRCLE 2(1)(2)

THE PR. COMMISSIONER OF INCOME TAX -4 vs M/S GLOBAL VANTEDGE ,PVT. LTD.

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION-2 vs NEW SKIES SATELLITE B.V.

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs SONAL DIPAKBHAI MEHTA

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 7 vs SUNSHINE FASTENERS PVT LTD

DCIT, C-1, LUDHIANA vs M/S TRIDENT LIMITED, LUDHIANA