Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
ITO (E) 1(3), MUMBAI vs INDIAN INSITUTION OF INDUSTRIAL ENGINEERING, NAVI MUMBAI
ITA 6628/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT - 8(2)(2), MUMBAI vs SONATA SOFTWARE LTD., MUMBAI
ITA 6463/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ATOS WORLDLINE INDIA PVT. LTD. (NOW KNOWN AS WORLDLINE INDIA PVT. LTD.),MUMBAI vs ITO (IT) 1(1)(2), MUMBAI
ITA 6441/MUM/2016[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SUPER STEAM BOILER ENGINEERS PVT. LTD.,MUMBAI vs ACIT CIR. 7(2), MUMBAI
ITA 6093/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAM NITESH KOTAK,MUMBAI vs ITO 1(2)(4), MUMBAI
ITA 6065/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PRATHAM TELECOM INDIA P.LTD,MUMBAI vs DCIT CIR 13(1)(2), MUMBAI
ITA 5953/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 8(1)(1), MUMBAI vs RELIANCE PETROMARKETING LTD, MUMBAI
ITA 5950/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
INTER FOTO INDIA PVT. LTD.,MUMBAI vs DCIT CIR. 6(3)(1), MUMBAI
ITA 5941/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO (EXEMPTION)-2(3) MUMBAI, MUMBAI vs SAYAJI-U-BA KHIN MEMORIAL TRUST, MUMBAI
ITA 5883/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 2(2)(2), THANE vs PINETREE PROPERTIES P. LTD, MUMBAI
ITA 5760/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO 8(2)(3), MUMBAI vs STRUCTMAST REALTORS (MUMBAI) PVT. LTD., MUMBAI
ITA 5370/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAKEWAVES SEA RESORT PVT. LTD.,MUMBAI vs DCIT CENT. CIR. 4(1), MUMBAI
ITA 5249/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PALM GROVE BEACH HOTELS PVT. LTD.,MUMBAI vs DCIT CENT. CIR. 4(1), MUMBAI
ITA 5248/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 1(1)(1), MUMBAI vs DEEGEE ORCHARDS P.LTD, MUMBAI
ITA 4618/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 2(2)(1), MUMBAI vs STATE BANK OF INDIA, MUMBAI
ITA 3356/MUM/2016[2000-01]Status: DisposedITAT MumbaiAY 2000-01
AXIS REALTY P. LTD,MUMBAI vs DCIT 9(1)(2), MUMBAI
ITA 3342/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
A.C.I.T.-23(3), MUMBAI vs M/S. THE MAHARAQSHTRA STATE CO.OP, HSG FIN CORPN. LTD, MUMBAI
ITA 3086/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT- 7(2)(1), MUMBAI vs MAHINDRA LIFESPACE DEVELOPERS LTD., MUMBAI
ITA 3074/MUM/2016[2003-04]Status: DisposedITAT MumbaiAY 2003-04
PSD EXPORTS PVT. LTD.,MUMBAI vs ITO - 9 (2) (4), MUMBAI
ITA 2956/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRECISE ELECTRICALS,MUMBAI vs DCIT, CIRCLE-3, THANE
ITA 2622/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CIR 3, THANE vs SAI ANAND CONSTRCTION, THANE
ITA 1834/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 6(2)(1), MUMBAI vs COASTAL GUJARAT POWER LTD, MUMBAI
ITA 1417/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 15(2)(2), MUMBAI vs OWENS CORNING ENTERPRISES (INDIA ) P.LTD, MUMBAI
ITA 1269/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 20(2), MUMBAI vs PREMLATA STANLEY PALANNA, MUMBAI
ITA 1251/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 32(3)(3), MUMBAI vs SANGEETA RAJ NAIR, MUMBAI
ITA 1200/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
THE PRANSUKHLAL MAFATLAL HINDU SWIMMING BATH & BOAT CLUB TRUST,MUMBAI vs ITO (E) II(1), MUMBAI
ITA 1039/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ALPHA CHEMIE TRADE AGENCIES P.LTD,MUMBAI vs DCIT CC 46, MUMBAI
ITA 706/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MIHIR AGENCIES P.LTD,MUMBAI vs DCIT CC 46, MUMBAI
ITA 694/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
TIGER STEEL ENGINEERING (INDIA) P.LTD,NAVI MUMBAI vs DCIT 10(3), MUMBAI
ITA 5860/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CC 3(2) CEN RG 3, MUMBAI vs MAJOR METALS LTD, NAVI MUMBAI
ITA 5663/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
