Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
JYOTI PRAKASH DUTTA,BANGALORE vs JCIT, RANGE-27, KOLKATA, KOLKATA
ITA 1511/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
ACIT, CIR-2(2), KOLKATA, KOLKATA vs M/S SUMAN JEWELLERY (DELHI) P. LTD., KOLKATA
ITA 1372/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
M/S KARU KANCHAN,KOLKATA vs DCIT, CIR-44, KOLKATA, KOLKATA
ITA 1291/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
SRIRAM TIE UP PVT. LTD.,KOLKATA vs ITO, WD-9(4), KOLKATA, KOLKATA
ITA 1104/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
INDUSTRIAL TRADE CORPORATION,KOLKATA vs ACIT, CIR-32, KOLKATA, KOLKATA
ITA 1062/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-32(3), KOLKATA, KOLKATA vs M/S BOKARO STEEL EMPLOYEE'S CALCUTTA CO-OPERATIVE SOCIETY LTD., KOLKATA
ITA 1314/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
M/S BANGALAXMI KHADI BHAWAN,KOLKATA vs ITO, WD-52(1), KOLKATA, KOLKATA
ITA 1849/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
LMJ INTERNATIONAL LTD.,KOLKATA vs D.C.I.T CIR - 8,KOLKATA, KOLKATA
ITA 230/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
ITO, WARD - 37(2), KOLKATA, KOLKATA vs M/S. SARAD INDUSTRIAL PRODUCTS, KOLKATA
ITA 162/KOL/2012[2004-05]Status: DisposedITAT KolkataAY 2004-05
M/S. SARAD INDUSTRIAL PRODUCTS,KOLKATA vs ITO, WARD - 37(2), KOLKATA, KOLKATA
ITA 1784/KOL/2011[2004-05]Status: DisposedITAT KolkataAY 2004-05
KEYUR S. MEHTA,MUMBAI vs INCOME TAX OFFICER-17(2)(1), MUMBAI
ITA 579/MUM/2018[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JASU BAJAJ,MUMBAI vs INCOME TAX OFFICER (INTERNATIONAL TAXATION)-1(2)(1), MUMBAI
ITA 6650/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
CHANDULAL SHYAMSUNDAR BHANGAR,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX-17(1), MUMBAI
ITA 6624/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BHAVRIDEVI A. BOTHRA,MUMBAI vs INCOME TAX OFFICER 19(1)(2), MUMBAI
ITA 5352/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DILIP B SHAH,MUMBAI vs INCOME TAX OFFICER 19(1)(4), MUMBAI
ITA 5351/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AMBACHAND P. BOTHRA,MUMBAI vs INCOME TAX OFFICER 19(1)(1), MUMBAI
ITA 5350/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 13(2)(2), MUMBAI vs SEAROCK ENTERPRIES P. LTD, MUMBAI
ITA 972/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NIVEA INDIA P.LTD,MUMBAI vs DCIT 10(3)(1), MUMBAI
ITA 903/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO WD 3(4), THANE vs THE RUBBER PRODUCTS LTD, THANE
ITA 744/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 2(2), MUMBAI vs GLOBAL PAPAER IMPEX LTD, MUMBAI
ITA 6879/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CC 2(2), MUMBAI vs GLOBAL PAPAER IMPEX LTD, MUMBAI
ITA 6878/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CC 2(2), MUMBAI vs GLOBAL PAPAER IMPEX LTD, MUMBAI
ITA 6877/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 2(2), MUMBAI vs GLOBAL PAPAER IMPEX LTD, MUMBAI
ITA 6876/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CC 2(2), MUMBAI vs GLOBAL PAPAER IMPEX LTD, MUMBAI
ITA 6875/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CC 2(2), MUMBAI vs SPECIALITY PAPAER LTD, MUMBAI
ITA 6874/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CC 2(2), MUMBAI vs SPECIALITY PAPAER LTD, MUMBAI
ITA 6873/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CC 2(2), MUMBAI vs SPECIALITY PAPAER LTD, MUMBAI
ITA 6872/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 2(2), MUMBAI vs SPECIALITY PAPAER LTD, MUMBAI
ITA 6871/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CC 2(2), MUMBAI vs SPECIALITY PAPAER LTD, MUMBAI
ITA 6870/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CC 2(2), MUMBAI vs SPECIALITY PAPAER LTD, MUMBAI
ITA 6869/MUM/2016[2004-05]Status: DisposedITAT MumbaiAY 2004-05
