Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,853 total)

COMMISSIONER OF INCOME TAX (EXEMPTIONS), NEW DELHI vs GS1 INDIA (FORMERLY EAN INDIA)

ITA/333/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

21/3/2018

SANJAY DALMIA vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL-3, NEW DELHI

ITA/343/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

21/3/2018

SANJAY DALMIA vs PRINCIPAL COMMISSIONER OF

ITA/345/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

21/3/2018

SANJAY DALMIA vs PRINCIPAL COMMISSIONER OF

ITA/342/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

21/3/2018

SANJAY DALMIA vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL-3, NEW DELHI

ITA/341/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

21/3/2018

SERAPHIM SCHOOL,HOOGHLY vs ITO, WARD 1(3), HOOGLY, HOOGHLY

ITA 460/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
21/3/2018

JITENDRA KUMAR GUPTA,KOLKATA vs ITO, WARD 41(40, KOLKATA, KOLKATA

ITA 421/KOL/2017[2007-08]Status: DisposedITAT KolkataAY 2007-08
21/3/2018

SUVRA SHANKAR CHAKRABORTY,KOLKATA vs ITO, WARD - 10(3), KOLKATA, KOLKATA

ITA 2495/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
21/3/2018

I.T.O. WARD - 38(2), MIDNAPORE, PASCHIM MIDNAPORE vs SHRI ARUP KUMAR HAZRA, PASCHIM MIDNAPORE

ITA 2488/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
21/3/2018

SHRI BIDHAN ROY,KOLKATA vs DCIT, CIRCLE - 51, KOLKATA, KOLKATA

ITA 2481/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
21/3/2018

M/S. BISWAJIT SAMANTA TRUST,HOWRAH vs ITO, WARD - 46(2), KOLKATA, KOLKATA

ITA 2388/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
21/3/2018

TUSHAR CHAWDA,KOLKATA vs I.T.O., WARD - 31(4), KOLKATA, KOLKATA

ITA 2362/KOL/2017[2014-15]Status: DisposedITAT KolkataAY 2014-15
21/3/2018

PARAKH KOTHI LIMITED,KOLKATA vs ITO, WARD - 9(3), KOLKATA, KOLKATA

ITA 2340/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
21/3/2018

M/S. KLASSIC APARTMENTS PRIVATE LTD.,KOLKATA vs ITO, WARD - 7(3), KOLKATA, KOLKATA

ITA 2242/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
21/3/2018

PUNJAB PRODUCE HOLDINGS LTD,KOLKATA vs D.C.I.T., CIRCLE - 5(1),KOLKATA, KOLKATA

ITA 2057/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
21/3/2018

ACIT, CIR-33, KOLKATA, KOLKATA vs M/S HO HUP SIMPLEX JV, KOLKATA

ITA 692/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
21/3/2018

M/S A. M. MARKETING PVT. LTD.,KOLKATA vs ITO, WD-12(3), KOLKATA, KOLKATA

ITA 672/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
21/3/2018

ITO, WD-12(3), KOLKATA, KOLKATA vs M/S B. U. GARDENS PVT. LTD., KOLKATA

ITA 598/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
21/3/2018

BISWANATH AGARWALA,KOLKATA vs ACIT, CIR-43, KOLKATA, KOLKATA

ITA 461/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
21/3/2018

M/S. SKIPPER PLASTICS LTD. (FORMERLY KNOWS AS RAMA CONSULTANCY CO. (1993) PVT. LTD.),KOLKATA vs ITO, WARD - 4(1), KOLKATA, KOLKATA

ITA 282/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
21/3/2018

DCIT, CIRCLE - 8(1), KOLKATA, KOLKATA vs M/S. MERCURY TRAVELS LTD., KOLKATA

ITA 236/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
21/3/2018

M/S R.D.ENTERPRISES PVT. LTD.,KOLKATA vs ITO, WD-1(3), KOLKATA, KOLKATA

ITA 2332/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
21/3/2018

ACIT, CIRCLE-35, KOLKATA, KOLKATA vs M/S KHAITAN ELECTRONICS, KOLKATA

ITA 2229/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
21/3/2018

ANANT VEER JALAN,MUMBAI vs ADDL. CIT RANGE22, KOLKATA, KOLKATA

ITA 2175/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
21/3/2018

SUKDEB MONDAL,KOLKATA vs THE ITO, WARD-15(4), KOLKATA, KOLKATA

ITA 2067/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
21/3/2018

MRS. SHARMILA GHOSH,HOOGHLY vs JCIT, RANGE-24, HOOGHLY, HOOGHLY

ITA 2054/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
21/3/2018

M/S. LARK DEALCOM PVT. LTD.,KOLKATA vs ITO, WARD-6(2), KOLKATA, KOLKATA

ITA 1997/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
21/3/2018

SMT. SHABARI PAUL,KOLKATA vs DCIT, CC-XXVII, KOLKATA, KOLKATA

ITA 1747/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
21/3/2018

ACIT, CIRCLE-31, KOLKATA, KOLKATA vs SRI UMANG GOENKA, KOLKATA

ITA 1637/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
21/3/2018

CENTURY ENKA LIMITED,PUNE vs DCIT, CIRCLE-6(1), KOLKATA, KOLKATA

ITA 1598/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
21/3/2018