Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
ASSTT.CIT, CIR.11(2), PUNE, PUNE vs SMT. KALPANA ABHAY MUTHA, PUNE
ITA 511/PUN/2012[2007-08]Status: DisposedITAT PuneAY 2007-08
ACIT, CIRCLE -1(1), VISAKHAPATNAM vs BHARAT HEAVY PLATE AND VESSELS LTD, VISAKHAPATNAM
ITA 439/VIZ/2017[2010-2011]Status: DisposedITAT VisakhapatnamAY 2010-2011
ACIT, CIRCLE -1(1), VISAKHAPATNAM vs BHARAT HEAVY PLATE AND VESSELS LTD, VISAKHAPATNAM
ITA 438/VIZ/2017[2005-2006]Status: DisposedITAT VisakhapatnamAY 2005-2006
BHARAT HEAVY PLATE & VESSELS LIMITED, NOW KNOWN AS BHARAT HEAVY ELECTRICALS LIMITED (HPVP UNIT),VISAKHAPATNAM vs DCIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 406/VIZ/2017[2010-2011]Status: DisposedITAT VisakhapatnamAY 2010-2011
BHARAT HEAVY PLATE & VESSELS LIMITED, NOW KNOWN AS BHARAT HEAVY ELECTRICALS LIMITED (HPVP UNIT),VISAKHAPATNAM vs DCIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 405/VIZ/2017[2005-2006]Status: DisposedITAT VisakhapatnamAY 2005-2006
BABA SAHED DR. B.R.AMBEDKAR MEMORIAL SOCIETY,VISAKHAPATNAM vs THE CIT (EXEMTIONS), HYDERABAD
ITA 99/VIZ/2016[]Status: DisposedITAT Visakhapatnam
THE ACIT-3(1), INDORE vs M/S. MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (I) LTD., INDORE
ITA 534/IND/2016[2008-09]Status: DisposedITAT IndoreAY 2008-09
THE ACIT-3(1), INDORE vs M/S. MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (I) LTD., INDORE
ITA 533/IND/2016[2007-08]Status: DisposedITAT IndoreAY 2007-08
THE ACIT-3(1), INDORE vs M/S. MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (I) LTD., INDORE
ITA 532/IND/2016[2006-07]Status: DisposedITAT IndoreAY 2006-07
THE ACIT-3(1), INDORE vs M/S. MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (I) LTD., INDORE
ITA 531/IND/2016[2004-05]Status: DisposedITAT IndoreAY 2004-05
THE ACIT-3(1), INDORE vs M/S. MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (I) LTD., INDORE
ITA 530/IND/2016[2003-04]Status: DisposedITAT IndoreAY 2003-04
M/S. SEZ INDORE LIMTED,INDORE vs THE DCIT CIRCLE -3(1), INDORE
ITA 206/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11
M/S. SEZ INDORE LIMTED,INDORE vs THE DCIT CIRCLE -3(1), INDORE
ITA 205/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10
M/S. M.P. AUDHYOGIK KENDRA VIKAS NIGAM,INDORE vs THE DCIT 3(1), INDORE
ITA 761/IND/2014[2010-11]Status: DisposedITAT IndoreAY 2010-11
M/S. M.P. AUDHYOGIK KENDRA VIKAS NIGAM,INDORE vs THE DCIT 3(1), INDORE
ITA 760/IND/2014[2009-10]Status: DisposedITAT IndoreAY 2009-10
M/S. SEZ INDORE LIMITED,INDORE vs THE CIT-I, INDORE
ITA 571/IND/2014[2006-07]Status: DisposedITAT IndoreAY 2006-07
M/S MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LTD.,INDORE vs THE ACIT3(1), INDORE
ITA 351/IND/2013[2008-09]Status: DisposedITAT IndoreAY 2008-09
M/S MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LTD.,INDORE vs THE ACIT3(1), INDORE
ITA 350/IND/2013[2007-08]Status: DisposedITAT IndoreAY 2007-08
M/S MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LTD.,INDORE vs THE ACIT3(1), INDORE
ITA 349/IND/2013[2006-07]Status: DisposedITAT IndoreAY 2006-07
M/S MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LTD.,INDORE vs THE ACIT3(1), INDORE
ITA 348/IND/2013[2004-05]Status: DisposedITAT IndoreAY 2004-05
M/S MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM (INDORE) LTD.,INDORE vs THE ACIT3(1), INDORE
ITA 347/IND/2013[2003-04]Status: DisposedITAT IndoreAY 2003-04
LAXMI NARAIN AGARWAL,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 851/JPR/2015[2112-13]Status: DisposedITAT JaipurAY 2112-13
LAXMI NARAIN AGARWAL,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 850/JPR/2015[2011-12]Status: DisposedITAT JaipurAY 2011-12
LAXMI NARAIN AGARWAL,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 849/JPR/2015[2010-11]Status: DisposedITAT JaipurAY 2010-11
LAXMI NARAIN AGARWAL,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR
ITA 848/JPR/2015[2009-10]Status: DisposedITAT JaipurAY 2009-10
ACIT, CENTRAL CIRCLE-3, JAIPUR vs LAXMI NARAIN AGARWAL, JAIPUR
ITA 1023/JPR/2015[2010-11]Status: DisposedITAT JaipurAY 2010-11
ACIT, CENTRAL CIRCLE-3, JAIPUR vs LAXMI NARAIN AGARWAL, JAIPUR
ITA 1022/JPR/2015[2009-10]Status: DisposedITAT JaipurAY 2009-10
MAPSOR ADVERTISING & EVENT P LTD.,JAIPUR vs ITO, JAIPUR
ITA 706/JPR/2013[2009-10]Status: DisposedITAT JaipurAY 2009-10
M/S. WARTYHULLY ESTATES LIMITED vs THE INCOME TAX OFFICER
WP/4679/2018ITAT Karnataka
S.SUJATHA
SANJAY DALMIA vs PRINCIPAL COMMISSIONER OF
ITA/339/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
