Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
ITO WD 2(4), THANE vs PARTH TRADERS, THANE
ITA 4735/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MUMBAI DISTRICT CENTRAL CO OP BANK LTD,MUMBAI vs CIT 1(1), MUMBAI
ITA 3198/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DORF KETAL CHEMICALS LLC,MUMBAI vs DCIT CEN CIR 45, MUMBAI
ITA 4819/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HITESH H. SHAH,MUMBAI vs ITO 13(2)(4), MUMBAI
ITA 4756/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 2(3)(2), MUMBAI vs SANJAY JOHRI, MUMBAI
ITA 4628/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 1(1)(1), MUMBAI vs ANAND SHREE IMPEX LTD, MUMBAI
ITA 4404/MUM/2016[1994-95]Status: DisposedITAT MumbaiAY 1994-95
MOHAN HOTCHAND KHANCHANDANI,MUMBAI vs ASST CIT 32, MUMBAI
ITA 4343/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 12(1)(1), MUMBAI vs AJIT DEVELOPERS P. LTD, MUMBAI
ITA 3561/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
M/S. BHUVANESHWARI PATTINA SOUHARDA SAHAKARI NIYAMITHA,GANGAVATHI vs INCOME TAX OFFICER. WARD-1, KOPPAL
ITA 41/BANG/2018[2014-15]Status: DisposedITAT BangaloreAY 2014-15
K.S. GUNDAPPA SHETTY (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-10(2), BENGALURU
ITA 2911/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
K.S. GUNDAPPA SHETTY (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-10(2), BENGALURU
ITA 2910/BANG/2017[2007-08]Status: DisposedITAT BangaloreAY 2007-08
K.S. GUNDAPPA SHETTY (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-10(2), BENGALURU
ITA 2909/BANG/2017[2006-07]Status: DisposedITAT BangaloreAY 2006-07
M/S. KANYAKAPARAMESHWARI CREDIT CO-OPERATIVE SOCIETY LIMITED,CHITRADURGA vs INCOME TAX OFFICER, WARD-2, CHITRADURGA
ITA 2900/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S. CANON GRANITES PVT. LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX
WP(C)/9719/2018ITAT Kerala
M/S VANIAMKULAM SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/9650/2018ITAT Kerala
M/S HONDA MOTORCYCLE AND SCOOTER INDIA PVT.LTD. vs PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON AND ANOTHER
CWP/7099/2018ITAT Punjab & Haryana
PR COMMISSIONER OF INCOME TAX CENTRAL vs SMT RENU AGARWAL
ITA/195/2017ITAT Rajasthan
PRINCIPAL COMMISSIONER OF INCOME TAX FARIDABAD vs M/S NHPC LTD
ITA/385/2015ITAT Punjab & Haryana
MR. JUSTICE S.J. VAZIFDAR,MR. JUSTICE AVNEESH JHINGAN
MSK REAL ESTATES PVT LTD vs DEPUTY COMMISIONER OF INCOME TAX, CENTRAL CIRCLE 1
SCA/22827/2017ITAT Gujarat
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs TRIO ELEVATORS COMPANY (INDIA) LTD
TAXAP/177/2018ITAT Gujarat
PR. COMMISSIONER OF INCOME TAX, JAIPUR vs VYAPAR SANGH
ITA/46/2017ITAT Rajasthan
PR. COMMISSIONER OF INCOME TAX FARIDABAD vs M/S NHPC LTD
ITA/356/2015ITAT Punjab & Haryana
AJINKYA ELECTROMELT PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1828/PUN/2017[2013-14]Status: DisposedITAT PuneAY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. VIVA SWARAJ, PUNE
ITA 37/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
MRAGNAYANI PROPERTIES PVT. LTD,LATUR vs INCOME-TAX OFFICER,
ITA 2538/PUN/2016[2009-10]Status: DisposedITAT PuneAY 2009-10
M/S. SAROVAR ENTERPRISES,RAIGAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2509/PUN/2016[2010-11]Status: DisposedITAT PuneAY 2010-11
RADHESHAM TOTARAM NARAYANI,NANDURBAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1491/PUN/2015[2010-11]Status: DisposedITAT PuneAY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. VARUN DEVELOPERS, PUNE
ITA 1252/PUN/2015[2011-12]Status: DisposedITAT PuneAY 2011-12
DY. CIT, CIRCLE-9, PUNE vs MERCEDES BENZ I PVT. LTD. (FORMERLY KNOWN AS DAIMLER CHRYSLER I PVT. LTD), PUNE
ITA 1109/PUN/2013[2004-05]Status: DisposedITAT PuneAY 2004-05
DY. CIT, CIRCLE-9, PUNE vs MERCEDES BENZ I PVT. LTD. (FORMERLY KNOWN AS DAIMLER CHRYSLER I PVT. LTD), PUNE
ITA 1108/PUN/2013[2003-04]Status: DisposedITAT PuneAY 2003-04
