Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
M/S SWATI INDUSTRIES,LUDHIANA vs DCIT, C-1, LUDHIANA
ITA 1225/CHANDI/2017[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
ACIT, CIRCLE-2(1), VISAKHAPATNAM vs A V VISHNU VARA PRASAD, VISAKHAPATNAM
ITA 14/VIZ/2018[2010-11]Status: DisposedITAT VisakhapatnamAY 2010-11
ACIT, CIRCLE-2(1), VISAKHAPATNAM vs Y VENKATA RAMANA, VISAKHAPATNAM
ITA 13/VIZ/2018[2010-11]Status: DisposedITAT VisakhapatnamAY 2010-11
DCIT, CENTRAL CIRCLE, VIJAYAWADA vs ATREYAPURAM SWARNA LAKSHMI, VISAKHAPATNAM
ITA 558/VIZ/2017[2007-08]Status: DisposedITAT VisakhapatnamAY 2007-08
DCIT, CENTRAL CIRCLE, VIJAYAWADA vs ATREYAPURAM SWARNA LAKSHMI, VISAKHAPATNAM
ITA 557/VIZ/2017[2006-07]Status: DisposedITAT VisakhapatnamAY 2006-07
SARAGADAM ANURADHA,VISKAKHAPATNAM vs आई टी ओ, WARD-1(3), VISKAKHAPATNAM
ITA 401/VIZ/2017[2007-2008]Status: DisposedITAT VisakhapatnamAY 2007-2008
THE ITO, GUNTUR vs SRI BATHULA RAMABABU, GUNTURU DISTT.
ITA 214/VIZ/2017[2010-2011]Status: DisposedITAT VisakhapatnamAY 2010-2011
SRI PARAMESWARI PROJECTS PVT.,VISAKHAPATNAM vs THE ADDL. CIT, SRIKAKULAM
ITA 54/VIZ/2016[2006-07]Status: DisposedITAT VisakhapatnamAY 2006-07
SHREYANSH CORPORATION,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(4), SURAT
ITA 106/AHD/2017[2003-04]Status: DisposedITAT SuratAY 2003-04
SHREYANSH CORPORATION,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(4), SURAT
ITA 105/AHD/2017[2002-03]Status: DisposedITAT SuratAY 2002-03
M/S. SAMARTH INDIA,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(4), SURAT
ITA 104/AHD/2017[2003-04]Status: DisposedITAT SuratAY 2003-04
M/S. SAMARTH INDIA,SURAT vs THE INCOME TAX OFFICER, WARD-1(2)(4), SURAT
ITA 103/AHD/2017[2002-03]Status: DisposedITAT SuratAY 2002-03
THE ITO, WARD-2(3)(5), SURAT vs M/S. GLOBAL SYNTAX, SURAT
ITA 2936/AHD/2016[2010-11]Status: DisposedITAT SuratAY 2010-11
M/S. SHREYA IMPEX,SURAT vs THE INCOME TAX OFFICER, WARD-2(2), SURAT
ITA 1824/AHD/2016[2005-06]Status: DisposedITAT SuratAY 2005-06
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA vs GUJARAT CHEMICAL PORT TERMINAL CO. LTD., BHARUCH
ITA 1779/AHD/2016[2012-13]Status: DisposedITAT SuratAY 2012-13
SHRI MOHANBHAI D. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-9(3), SURAT
ITA 1653/AHD/2016[2003-04]Status: DisposedITAT SuratAY 2003-04
M/S. GOPAL INDUSTRIES,UJJAIN vs THE ITO 1(1), UJJAIN
ITA 235/IND/2017[2008-09]Status: DisposedITAT IndoreAY 2008-09
THE COMMISSIONER OF INCOME TAX vs M/S GE THERMOMETRICS INDIA PVT.LTD.,
ITA/424/2009ITAT Karnataka
S SUNIL DUTT YADAV,B.S PATIL
RSA FINTRADE,KOLKATA vs ITO, WARD - 36(1), KOLKATA, KOLKATA
ITA 22/KOL/2018[2009-10]Status: DisposedITAT KolkataAY 2009-10
KAILASH M JOGANI.,MUMBAI vs INCOME TAX WARD-18(2)(1), MUMBAI
ITA 6623/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
K LINE SHIP MANAGEMENT (INDIA) P. LTD,MUMBAI vs ASST CIT CIR 10(1)(2), MUMBAI
ITA 368/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ZAHEED JAFFER MIYA,MUMBAI vs ITO 15(1)(1), MUMBAI
ITA 6777/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
V-TEX WVG & MFG MILLS LTD,MUMBAI vs DCIT 4(3)(2), MUMBAI
ITA 6703/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VASAI VIKAS SHAKARI BANK LTD,VASAI vs DCIT CIR 4, THANE
ITA 6660/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
FRAGRANCE & FLAVOURS ASSOCIATION OF INDIA,MUMBAI vs DDIT (E) - 1(2), MUMBAI
ITA 6545/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VIMAL KUMAR RATHI,MUMBAI vs ITO 21(2)(4), MUMBAI
ITA 6308/MUM/2016[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ACIT-16(1), MUMBAI vs SHREY GULERI, MUMBAI
ITA 6147/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CIR. 15(1)(2), MUMBAI vs DESH CONSULTANCY SERVICES PVT. LTD., NAVI MUMBAI
ITA 5015/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
TATA INDUSTRIES LTD,MUMBAI vs ACIT 2(3), MUMBAI
ITA 3418/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
VASAI VIKAS SAHAKARI BANK LTD,MUMBAI vs ACIT CIR 4, THANE
ITA 1231/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
