Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,853 total)

DODDABALLAPUR INDUSTRIES ASSOSIATION,DODDABALLAPUR vs COMMISSIONER OF INCOME TAX (E), BANGALORE

ITA 1974/BANG/2017[2017-18]Status: DisposedITAT BangaloreAY 2017-18
23/3/2018

THE INCOME TAX OFFICER WARD-6(3)(2), BANGALORE vs MR.M.R.PALINAPPAN, BANGALORE

ITA 1542/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
23/3/2018

INCOME TAX OFFICER WARD-5(2)(4), BANGALORE vs M/S THE KARNATAKA STATE APEX BANK EMPLOYEE CO-OPERATIVE SOCIETY LTD, BANGALORE

ITA 1481/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
23/3/2018

THE INCOME TAX OFFICER, WARD-2, BANGALORE vs M/S. RAMS EDUCATION FOUNDATION, BANGALORE

ITA 1464/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
23/3/2018

INCOME TAX OFFICER WARD-4(1)(1), BANGALORE vs M/S J P DISTILLERIES PVT LTD, BANGALORE

ITA 1455/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
23/3/2018

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S JAGDALE INDUSTRIES PRIVATE LIMITED, BANGALORE

ITA 1446/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
23/3/2018

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs M/S M VISVESVARAYA CO-OP BANK LTD, BANGALORE

ITA 1436/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
23/3/2018

M/S RAMS EDUCATION FOUNDATION,BANGALORE vs INCOME TAX OFFICER WARD-2 (EXEMPTION), BANGALORE

ITA 1381/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
23/3/2018

INCOME TAX OFFICER (TDS) WARD-3(2), BANGALORE vs SRI LAKSHMI CO-OPERATIVE HOUSING SOCIETY LTD, BANGALORE

ITA 1378/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
23/3/2018

INCOME TAX OFFICER WARD-4(1)(1), BANGALORE vs M/S JAIN FARMS PVT LTD, BANGALORE

ITA 1322/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
23/3/2018

P.C. PROPERTIES,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 420/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
23/3/2018

VIJAYA BANK,BELLARY vs ASST. COMMISSIONER OF INCOME TAX, BELLARY

ITA 1846/BANG/2016[2013-14]Status: DisposedITAT BangaloreAY 2013-14
23/3/2018

VIJAYA BANK,BELLARY vs ASST. COMMISSIONER OF INCOME TAX, BELLARY

ITA 1845/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
23/3/2018

M/S TELECOMONE TELESERVICES INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 1237/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
23/3/2018

ITO, BANGALORE vs M/;S THAKRAL COMPUTERS PVT. LTD., BANGALORE

ITA 1142/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
23/3/2018

M/S I2 TECHNOLGOIES SOFTWARE PVT LTD,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)IV, BANGALORE

ITA 1208/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
23/3/2018

ACIT, BANGALORE vs SRI. ANUPAM KOTHARI, BANGALORE

ITA 875/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
23/3/2018

ANUPAM S. KOTHARI,BANGALORE vs ADDL.C.I.T., BANGALORE

ITA 837/BANG/2012[2005-06]Status: DisposedITAT BangaloreAY 2005-06
23/3/2018

ANZ OPERATIONS AND TECHNOLOGY PRIVATE LIMITED,BANGALORE vs DDIT, BANGALORE

ITA 1508/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
23/3/2018

JUBILANT BIOSYS LIMITED,NOIDA vs ITO, BANGALORE

ITA 611/BANG/2010[2008-09]Status: DisposedITAT BangaloreAY 2008-09
23/3/2018

JUBILANT BIOSYS LIMITED,NOIDA vs ITO, BANGALORE

ITA 610/BANG/2010[2007-08]Status: DisposedITAT BangaloreAY 2007-08
23/3/2018

ANZ OPERATIONS AND TECHNOLOGY PRIVATE LIMITED,BANGALORE vs DDIT, BANGALORE

ITA 193/BANG/2010[2008-09]Status: DisposedITAT BangaloreAY 2008-09
23/3/2018

RAHNA HOMES AND DEVELOPERS PVT. LTD vs THE ASSESSING OFFICER, DEPUTY COMMISSIONER OF INCOME TAX

WP(C)/9861/2018ITAT Kerala
22/3/2018

SAKKEER HUSSAIN CHOLAYIL vs THE ASSESSING OFFICER

WP(C)/9872/2018ITAT Kerala
22/3/2018

THE MADAVOOR SERVICE CO-OPERATIVE BANK LTD. NO.T 231 vs THE INCOME TAX OFFICER

WP(C)/9984/2018ITAT Kerala
22/3/2018

Vijay Jain vs The Commissioner Of Income Tax (Appeals)

ITA/54/2017ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE P.K. JAISWAL

22/3/2018

SH. RAJBIR SINGH,CHANDIGARH vs ITO, CHANDIGARH

ITA 640/CHANDI/2017[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
22/3/2018

SMT. AMARJIT KAUR,LUDHIANA vs ITO, LUDHIANA

ITA 291/CHANDI/2017[2006-07]Status: DisposedITAT ChandigarhAY 2006-07
22/3/2018

ACIT, CHANDIGARH vs M/S PUNJAB STATE CIVIL SUPPLY CORP. LTD., CHANDIGARH

ITA 223/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
22/3/2018

M/S AARHAM SOFTRONICS,SOLAN vs ITO, BADDI

ITA 1641/CHANDI/2017[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
22/3/2018