Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
K.B. MEHTA & CO.,MUMBAI vs DCIT CEN CIR 35, MUMBAI
ITA 1873/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LATIF EBRAHIM PATEL,MUMBAI vs ITO 17(1)(1), MUMBAI
ITA 7097/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MURTI GOPANI,MUMBAI vs DCIT 17(1), MUMBAI
ITA 6155/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 17(1), MUMBAI vs MURTI A. GOPANI, MUMBAI
ITA 6059/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACG ARTS & PROPERTIES P.LTD,MUMBAI vs DCIT CEN CIR 42, MUMBAI
ITA 1238/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
LAXMI VENTURES (BOMBAY)PVT.LTD. vs ITO-6(3)(2), MUMBAI
ITA 5796/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT 11(2), MUMBAI vs DELOITE HASKINS & SELLS, MUMBAI
ITA 4844/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CIR 3(3), MUMBAI vs SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA LTD, MUMBAI
ITA 4220/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIR 3(3), MUMBAI vs SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA LTD, MUMBAI
ITA 4219/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA,MUMBAI vs DCIT RG 3(3), MUMBAI
ITA 4048/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA,MUMBAI vs DCIT RG 3(3), MUMBAI
ITA 4047/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 4045/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
M/S GOWRISHANKAR AND COMPANY,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 573/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SMT.MUNISWAMY RATNAMMA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 566/BANG/2018[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SRI.P.M.RAMANUJULU,BANGALORE vs THE INCOME TAX OFFICER WARD-14(1), BANGALORE
ITA 520/BANG/2018[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SRI K KISHORE KUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BENGALURU
ITA 519/BANG/2018[2008-2009]Status: DisposedITAT BangaloreAY 2008-2009
SRI K KISHORE KUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BENGALURU
ITA 518/BANG/2018[2007-2008]Status: DisposedITAT BangaloreAY 2007-2008
SRI K KISHORE KUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BENGALURU
ITA 517/BANG/2018[2010-2011]Status: DisposedITAT BangaloreAY 2010-2011
CANARA BANK,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 865/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE vs M/S SOCIETE GENERALE GLOBAL SOLUTION CENTRE PVT LTD, BANGALORE
ITA 413/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 6(1)(2), BENGALURU vs M/S. SUBRAMANYA CONSTRUCTIONS & DEVELOPMENT COMPANY LTD., BENGALURU
ITA 410/BANG/2017[2010 - 11]Status: DisposedITAT Bangalore
BIJAPUR DISTRICT POLICE CO-OPERATIVE CREDIT SOCIETY LTD,VIJAYAPUR vs INCOME TAX OFFICER, WARD-1, VIJAYAPUR
ITA 2865/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
INCOME TAX OFFICER, WARD-1(2), HUBLI-DHARWAD vs M/S THE ANNIGERI AGRICULTURAL PRODUCE CO-OPRATIVE SALE AND PROCESSING SOCIETY LTD, HUBLI-DHARWAD
ITA 2803/BANG/2017[2014-15]Status: DisposedITAT BangaloreAY 2014-15
SRI VIRUPAKSHESHWARA PATTINS SOUHARDA SAHAKARI NIYAMITA,RAICHUR vs INCOME TAX OFFICER, WARD-2, RAICHUR
ITA 2746/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S SITARAM SARDA (HUF),BANGALORE vs INCOME TAX OFFICER WARD-6(3)(4), BANGALORE
ITA 2721/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S WIPRO GE HEALTHCARE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 2525/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
INCOME TAX OFFICER WARD-1(1)(2), BANGALORE vs M/S ANJANEYA INFRASTRUCTURE PROJECTS PVT LTD, BANGALORE
ITA 2509/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SRI JAI JAGADISH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 2158/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
AKHIL BHARATIYA SIRVI SUMAJ PUSHKAR RAJ TRUST,BANGALORE vs INCOME TAX OFFICER (E) WARD-1, BANGALORE
ITA 2010/BANG/2017[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DODDABALLAPUR INDUSTRIES ASSOCIATION,DODDABALLAPUR vs COMMISSIONER OF INCOME TAX (E), BANGALORE
ITA 1975/BANG/2017[2017-18]Status: DisposedITAT BangaloreAY 2017-18