Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,853 total)
ALSTOM T&D INDIA LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 2090/CHNY/2014[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs AREVA T & D INDIA LIMITED, CHENNAI
ITA 2079/CHNY/2014[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
TECH TREK RECHNOLOGIES (INDIA) LIMITED,MUMBAI vs INCOME TAX OFFICER 1(3)(3), MUMBAI
ITA 6602/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ALKAM LICENCE PRODUCTS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-15(1)(1), MUMBAI
ITA 6087/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VIPUL N. DOSHI,MUMBAI vs INCOME TAX OFFICER-24(2)(3), MUMBAI
ITA 6011/MUM/2017[2008-09]Status: DisposedITAT MumbaiAY 2008-09
OWENS-CORNING (INDIA) PRIVATE LIMITED (FORMERLY KNOWN AS OWENS-CORNING (INDIA) LIMITED),MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX RANGE 7(3)(1), MUMBAI
ITA 5959/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SHRI RAMESH MANSHANKAR JOSHI,MUMBAI vs INCOME TAX OFFICER WARD 30(3)(1), MUMBAI
ITA 5368/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 4(3)(2), MUMBAI vs SUNRISE METALLIC (INDIA) P.LD, MUMBAI
ITA 3628/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAMESH KOCHA,MUMBAI vs ITO 24(3)(4), MUMBAI
ITA 1379/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DIEBOLD SYSTEMS P.LTD,MUMBAI vs DCIT CIR 12(2)(1), MUMBAI
ITA 1060/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BANK OF BARODA,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 88/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
FOURESS ENGG (I) LTD,MUMBAI vs DCIT 5(1), MUMBAI
ITA 754/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SUNIL PRAVINCHANDRA JOSHI,MUMBAI vs ITO 25(1)(2), MUMBAI
ITA 7412/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 32(3), MUMBAI vs RAJESH D. NANDU (HUF), MUMBAI
ITA 6848/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MOHAMMEDI Z. KANCHWALA,MUMBAI vs ITO 15(3)(2)( ERSTWHILE), MUMBAI
ITA 676/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 24(1)(1), MUMBAI vs ABODE BUILDERS, MUMBAI
ITA 6421/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
HARISH JAJODIA,MUMBAI vs ACIT - 20(1) (PRESENT ACIT - 24(2)), MUMBAI
ITA 6136/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT CIR. 6 (3) (2), MUMBAI vs KHANDELWAL LABORATORIES PVT. LTD., MUMBAI
ITA 6035/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 13(3)(2), MUMBAI vs YOU BROADBAND & CABLE INDIA LTD, MUMBAI
ITA 4173/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SACHIN MANOHAR DESHMUKH,MUMBAI vs ACIT 10(2), MUMBAI
ITA 3767/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 3(3)(1), MUMBAI vs ANIL DHIRAJLAL AMBANI, MUMBAI
ITA 3676/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 1(1)(1), MUMBAI vs AVENDUS CAPTAIL P.LTD, MUMBAI
ITA 3475/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHARAD KUMAR SARAF,MUMBAI vs ACIT 20(3), MUMBAI
ITA 2718/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KALPATARU GARDENS P.LTD,MUMBAI vs DCIT CEN CIR 5(3), MUMBAI
ITA 1739/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
INDIAN ALUMINIUM COMPANY LTD,MUMBAI vs DCIT CEN CIR 1(4), MUMBAI
ITA 5326/MUM/2015[1991-92]Status: DisposedITAT MumbaiAY 1991-92
ASST CIT 10(3)(2), MUMBAI vs PFIZER PRODUCTS INDIA P.LTD, MUMBAI
ITA 3486/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
IKRAM ILIYAS BIMANI,BHIWANDI vs ITO WD 1(2), KALYAN
ITA 726/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ASST CIT 14(1), MUMBAI vs MILAN JEWELLERS, MUMBAI
ITA 6351/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NATIONAL BULK HANDLING CORPORATION LTD,NAVI MUMBAI vs DCIT CEN CIR 46, MUMBAI
ITA 303/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
COL AMARJIT D. NAGI,MUMBAI vs ASST CIT CIR 20, MUMBAI
ITA 2841/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09