Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
ITO 24(1)(1), MUMBAI vs ABODE BUILDERS, MUMBAI | BharatTax
Home
/
ITO 24(1)(1), MUMBAI vs. ABODE BUILDERS, MUMBAI
ITO 24(1)(1), MUMBAI vs. ABODE BUILDERS, MUMBAI
Bookmark
Report Error
PDF
ITA 6421/MUM/2016
Status: Disposed
ITAT Mumbai
23 March 2018
AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead