AXIS REALTY P. LTD,MUMBAI vs. DCIT 9(1)(2), MUMBAI

PDF · subscribers
ITA 3342/MUM/2016Status: DisposedITAT Mumbai21 March 2018AY 2009-10

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →