Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

M/S SURINDER ARJUN,AMRITSAR. vs THE DY. COMMISSIONER OF INCOME-TAX, AMRITSAR.

ITA 67/ASR/2015[2005-06]Status: DisposedITAT AmritsarAY 2005-06
16/3/2018

M/S. SURJA RAM & SONS,MALOUT vs THE DEPUTY COMMISSIONER OF INCOME TAX, BATHINDA

ITA 598/ASR/2013[2006-07]Status: DisposedITAT AmritsarAY 2006-07
16/3/2018

SHRI AMIT KIRITKUMAR SHAH,VAPI vs THE INCOME TAX OFFICER, WARD-1, VAPI, VAPI

ITA 1862/AHD/2016[2012-13]Status: DisposedITAT SuratAY 2012-13
16/3/2018

THE ITO, VAPI WARD-1, VAPI vs SHRI AMIT KIRITKUMAR SHAH, VAPI

ITA 3245/AHD/2015[2011-12]Status: DisposedITAT SuratAY 2011-12
16/3/2018

THE DCIT, TDS CIRCLE, SURAT vs OIL & NATURAL GAS CORPORATION LTD., SURAT

ITA 2436/AHD/2014[2010-11]Status: DisposedITAT SuratAY 2010-11
16/3/2018

PR. COMMISSIONER OF INCOME TAX-:- 17, NEW DELHI vs HARISH CHANDER KHULLAR

ITA/305/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

16/3/2018

SH. ANIL KUMAR BANSAL vs DCIT, CENTRAL CIRCLE-31

ITA/308/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

16/3/2018

M/S HALLMARK COMMOTRADE PRIVATE LIMITED,KOLKATA vs ITO, WD.8(4), KOLKATA, KOLKATA

ITA 82/KOL/2017[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
16/3/2018

RUPAM JEWELLERS,PURBA MEDINIPUR vs ACIT,CIRCLE,-27(1) HALDIA, HALDIA

ITA 267/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
16/3/2018

M/S. GAZNA SAMABAY KRISHI UNNAYAN SAMITY LIMITED,NADIA vs ITO, WARD - 41(4), NADIA, NADIA

ITA 2341/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
16/3/2018

SANAT KUMAR BHATTACHERJEE,KOLKATA vs ACIT,CIRCLE, HALDIA, HALDIA

ITA 209/KOL/2017[2004-05]Status: DisposedITAT KolkataAY 2004-05
16/3/2018

ACIT, CENTRAL CIRCLE-1(1), KOLKATA,KOLKATA vs M/S ADHUNIK ALLOYS & POWER LTD., KOLKATA

ITA 207/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
16/3/2018

RAM BILAS AGARWAL,KOLKATA vs ITO, WARD - 36(1), KOLKATA, KOLKATA

ITA 1981/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
16/3/2018

DCIT, CIR-9(1), KOLKATA, KOLKATA vs M/S LUMBINI BEVERAGES PVT. LTD., KOLKATA

ITA 422/KOL/2016[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
16/3/2018

M/S MADURA STONES PVT. LTD.,KOLKATA vs ITO, WARD-9(1), KOLKATA, KOLKATA

ITA 2390/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
16/3/2018

COASTAL INFRA,KOLKATA vs JCIT, RANGE-34, KOLKATA, KOLKATA

ITA 2246/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
16/3/2018

ITO, WARD-10(2), KOLKATA, KOLKATA vs M/S ACCORD CAPITAL MARKETS LIMITED, KOLKATA

ITA 2076/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
16/3/2018

ACIT, CIRCLE-40, KOLKATA, KOLKATA vs SHRI ASHOK KUMAR CHANDA, KOLKATA

ITA 2049/KOL/2016[2013-14]Status: DisposedITAT KolkataAY 2013-14
16/3/2018

DCIT, CIR-26, KOLKATA, KOLKATA vs M/S TEWARI WAREHOUSING COMPANY, KOLKATA

ITA 1316/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
16/3/2018

SRI SOUVIK DUTTA GUPTA,HOOGHLY vs ITO, WD-2(2), HOOGHLY, HOOGHLY

ITA 1279/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
16/3/2018

IMC LTD.,KOLKATA vs ACIT, CIR-11, KOLKATA, KOLKATA

ITA 1239/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
16/3/2018

JCIT (OSD), CIR-11(1), KOLKATA, KOLKATA vs M/S IMC LTD., KOLKATA

ITA 1150/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
16/3/2018

ITO, WD-3(3), KOLKATA, KOLKATA vs M/S BRGD INGOT PVT. LTD., KOLKATA

ITA 1050/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
16/3/2018

ITO, WD-12(2), KOLKATA, KOLKATA vs M/S EMAMI REALTY LTD., KOLKATA

ITA 956/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
16/3/2018

JAY SHREE TEA & INDUSTRIES LTD.,KOLKATA vs JCIT, CIR-4, KOLKATA, KOLKATA

ITA 359/KOL/2014[2009-10]Status: DisposedITAT KolkataAY 2009-10
16/3/2018

ITO, WD-5(3), KOLKATA, KOLKATA vs M/S BENGAL NRI COMPLEX LTD., KOLKATA

ITA 1290/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
16/3/2018

BENGAL NRI COMPLEX LIMITED,KOLKATA vs ITO, WD-5(3), KOLKATA, KOLKATA

ITA 1088/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
16/3/2018

D.C.I.T CIR - 8,KOLKATA, KOLKATA vs M/S SHREE KRISHNA FODDER MILLS PVT LTD, KOLKATA

ITA 1378/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
16/3/2018

ANAND SHYAM ESTATE DEVELOPERS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3), MUMBAI

ITA 6820/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
16/3/2018

JAIMALHAR SAHYADRI NAGRI SAHAKARI PATPEDHI MARYADIT,MUMBAI vs ITO 18(1)(5), MUMBAI

ITA 439/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
16/3/2018