Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
PANKAJ KANODIA,MUMBAI vs ITO 18(2)(1), MUMBAI
ITA 258/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MAVANI & SONS,MUMBAI vs ITO 27(2)(2),
ITA 1374/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 3(3)(1), MUMBAI vs RELIANCE GENERAL INSURANCE COMPANY LTD, MUMBAI
ITA 7249/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 3(3)(1), MUMBAI vs RELIANCE GENERAL INSURANCE COMPANY LTD, MUMBAI
ITA 7248/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 3(3)(1), MUMBAI vs RELIANCE GENERAL INSURANCE COMPANY LTD, MUMBAI
ITA 7247/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 3(3)(1), MUMBAI vs RELIANCE GENERAL INSURANCE COMPANY LTD, MUMBAI
ITA 7246/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 3(3)(1), MUMBAI vs RELIANCE GENERAL INSURANCE COMPANY LTD, MUMBAI
ITA 7245/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT - 4(2)(1), MUMBAI vs PRIME BROKING COMPANY (INDIA) LTD., MUMBAI
ITA 5914/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 25(2), MUMBAI vs CAMORON FINANCE & INVESTMENTS, MUMBAI
ITA 5886/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
CAMORON FINANCE & INVESTMENTS,MUMBAI vs JCIT 25(2), MUMBAI
ITA 5780/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
KANTILAL M. PATEL,MUMBAI vs ITO - 32(2)(2), MUMBAI
ITA 5339/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 1(2)-2, MUMBAI vs MAHYCO MONSANTO BIOTECH (I) LTD, MUMBAI
ITA 4411/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAHYCO MONSANTO BIOTECH (INDIA) LTD,MUMBAI vs DCIT (OSD) RG 1(2), MUMBAI
ITA 4287/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 20(1)(2), MUMBAI vs ANITA PRAVINKUMAR BHANSALI, MUMBAI
ITA 4149/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 13(2)(2), MUMBAI vs SHARDA WORLDWIDE EXPORTS P. LTD, MUMBAI
ITA 3804/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GATEWAY TERMINALS INDIA P.LTD,NAVI MUMBAI vs ITO 5(1)(2), MUMBAI
ITA 3594/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 8(2)(1), MUMBAI vs SHAMROCK PHARMACHEMI P. LTD., MUMBAI
ITA 2279/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 5(3)(2), MUMBAI vs SANGHAVI EXPORTS INTERNATIONAL P. LTD, MUMBAI
ITA 1090/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 5(3)(1), MUMBAI vs SANGHAVI EXPORTS INTERNATIONAL P. LTD, MUMBAI
ITA 1089/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CEN CIR 3, THANE vs NITIN MURJI FARIA, THANE
ITA 6641/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
WIMCO LTD,MUMBAI vs DCIT CIR 2(3), MUMBAI
ITA 5574/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
WIMCO LTD,MUMBAI vs DCIT CIR 2(3), MUMBAI
ITA 3815/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SRI MAHESH SURYANARAYANAN LINGAM,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(2), BANGALORE
ITA 2092/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
JC BAMFORD EXCAVATORS LTD, vs DEPUTY COMMISSIONER OF INCOME TAX
ITA - 307 / 2018ITAT Delhi
SMT. VINITA DEVI GOLECHA vs PRINCIPAL COMMI. OF INCOME TAX and ORS
CW/3458/2018ITAT Rajasthan
SR EDUCATIONAL AND CHARITABLE TRUST vs THE DEPUTY COMMISSIONER OF INCOME TAX (TDS)
WP(C)/8771/2018ITAT Kerala
HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
M/S. PERUR SERVICE CO-OPERATIVE BANK LTD. vs THE INCOME TAX OFFICER, PALAKKAD
WP(C)/8746/2018ITAT Kerala
M/S. VALLAPUZHA SERVICE CO-OP. BANK LTD vs THE INCOME TAX OFFICER
WP(C)/8908/2018ITAT Kerala
DHIRENDRA HANSRAJ SINGH vs ASSITANT COMMISSIONER OF INCOME TAX OFFICER
SCA/23055/2017ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs M/S.PARRISONS ROLLER FLOUR MILLS PVT.LTD
ITA/377/2009ITAT Kerala
