Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

PR. COMMISSIONER OF INCOME TAX, JAIPUR vs DALI BAI SEWA SANSTHAN

ITA/41/2017ITAT Rajasthan
15/3/2018

ASSISTANT COMMISSIONER OF INCOME-TAX vs HUTATMA SAHAKARI BANK LTD., SANGLI

ITA 1167/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
15/3/2018

D.R.K. CONSTRUCTION,SATARA vs ADDITIONAL COMMISSIONER OF INCOME-TAX,

ITA 1151/PUN/2016[2011-12]Status: DisposedITAT PuneAY 2011-12
15/3/2018

HARISH CHAND SONI,JABALPUR vs INCOME TAX OFFICER WARD(1)1, JABALPUR

ITA 4/JAB/2018[2008-09]Status: DisposedITAT JabalpurAY 2008-09
15/3/2018

SMT.VIDYOTTAMA DEVI,SATNA vs INCOME TAX OFFICER,WARD-SATNA, SATNA

ITA 2/JAB/2018[2010-11]Status: DisposedITAT JabalpurAY 2010-11
15/3/2018

JITESH AWADHWAL,SEONI vs INCOME TAX OFFICER, SEONI

ITA 12/JAB/2018[2013-14]Status: DisposedITAT JabalpurAY 2013-14
15/3/2018

ANANT SHEKSHNIK SANSTHAN,JABALPUR vs COMMISSIONER OF INCOME TAX,EXAMPTION, BHOPAL

ITA 52/JAB/2017[2017-18]Status: DisposedITAT JabalpurAY 2017-18
15/3/2018

SMT. RAJJO BAI PATEL vs DEPUTY COMMISSIONER OF INCOME TAX,

ITA 211/JAB/2016[2012-13]Status: DisposedITAT JabalpurAY 2012-13
15/3/2018

PAWAN KUMAR JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1),

ITA 199/JAB/2014[2008-09]Status: DisposedITAT JabalpurAY 2008-09
15/3/2018

PAWAN KUMAR JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 127/JAB/2014[2008-09]Status: DisposedITAT JabalpurAY 2008-09
15/3/2018

PAWAN KUMAR JAIN vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 126/JAB/2014[2004-05]Status: DisposedITAT JabalpurAY 2004-05
15/3/2018

JAGDISH PRASAD AGRAWAL,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 112/JAB/2014[2008-09]Status: DisposedITAT JabalpurAY 2008-09
15/3/2018

INCOME TAX OFFICER vs SHRI VINOD KUMAR VERMA,

ITA 230/JAB/2016[2011-12]Status: DisposedITAT JabalpurAY 2011-12
15/3/2018

M/S VATSA CONSTRUCTION PVT LTD.,PATNA vs ACIT, CIRCLE-2, PATNA

ITA 9/PAT/2017[2007-08]Status: DisposedITAT PatnaAY 2007-08
15/3/2018

ASHOK KR. SINGH,PATNA vs ACIT, CIRCLE-4, PATNA

ITA 66/PAT/2017[2011-12]Status: DisposedITAT PatnaAY 2011-12
15/3/2018

AMITESH RANJAN,PATNA vs I.T.O., WARD-4(1), PATNA

ITA 27/PAT/2017[2012-13]Status: DisposedITAT PatnaAY 2012-13
15/3/2018

SHREE PRAKASH SINGH,PATNA vs ACIT, CIRCLE-6, PATNA

ITA 19/PAT/2017[2012-13]Status: DisposedITAT PatnaAY 2012-13
15/3/2018

DR. NARESH KUMAR BHIMSARIA,PATNA vs ITO, WARD -1(1), PATNA

ITA 159/PAT/2017[2011-12]Status: DisposedITAT PatnaAY 2011-12
15/3/2018

DR. NARESH KUMAR BHIMSARIA,PATNA vs ITO, WARD -1(1), PATNA

ITA 158/PAT/2017[2010-11]Status: DisposedITAT PatnaAY 2010-11
15/3/2018

M/S VATSA CONSTRUCTION PVT LTD.,PATNA vs ACIT, CIRCLE-2, PATNA

ITA 10/PAT/2017[2007-08]Status: DisposedITAT PatnaAY 2007-08
15/3/2018

ACIT vs M/S R.A.HIMATSINGHKA & CO.,

ITA 98/PAT/2016[2009-10]Status: DisposedITAT PatnaAY 2009-10
15/3/2018

ACIT vs M/S R.A.HIMATSINGHKA & CO.,

ITA 97/PAT/2016[2008-09]Status: DisposedITAT PatnaAY 2008-09
15/3/2018

DCIT vs SHREE RAM KANDOI,

ITA 90/PAT/2016[2010-11]Status: DisposedITAT PatnaAY 2010-11
15/3/2018

MAA SARASWATI EDUCATIONAL DEV. TRUST vs C.I.T.(EXEMPTION),

ITA 82/PAT/2016[]Status: DisposedITAT Patna
15/3/2018

SANDAPINI GURUKUL FOUNDATION vs C.I.T.(EXEMPTION),

ITA 76/PAT/2016[]Status: DisposedITAT Patna
15/3/2018

DCIT vs M/S JAGDAMBA PLYW BOARD INDUSTRIES LTD.,

ITA 64/PAT/2016[1996-97]Status: DisposedITAT PatnaAY 1996-97
15/3/2018

I.T.O. vs SHRI SUSHIL KR. LOHIA,

ITA 63/PAT/2016[2010-11]Status: DisposedITAT PatnaAY 2010-11
15/3/2018

SRI PRAMOD KUMAR AGRAWAL,MADHEPURA vs ITO, SAHARSA

ITA 131/PAT/2013[2005-06]Status: DisposedITAT PatnaAY 2005-06
15/3/2018

LANGAR COMMITTEE HANUMAN MANDIR,MALERKOTLA vs INCOME TAX OFFICER, (EXAMPTION), JALANDHAR

ITA 516/ASR/2017[2014-15]Status: DisposedITAT AmritsarAY 2014-15
15/3/2018

DAVENDER KUMAR PARAKH, SECUNDERABAD,SECUNDERABAD vs DY.COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD

ITA 1684/HYD/2017[2013-14]Status: DisposedITAT HyderabadAY 2013-14
15/3/2018