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M/S VATSA CONSTRUCTION PVT LTD.,PATNA vs ACIT, CIRCLE-2, PATNA | BharatTax

Home/M/S VATSA CONSTRUCTION PVT LTD.,PATNA vs. ACIT, CIRCLE-2, PATNA

M/S VATSA CONSTRUCTION PVT LTD.,PATNA vs. ACIT, CIRCLE-2, PATNA

ITA 9/PAT/2017Status: DisposedITAT Patna15 March 2018AY 2007-08

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