Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,712 total)

DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MYLAN LABORATORIES LIMITED (BEING THE AMALGAMATED COMPANY OF ASTRIX LABORATORIES LIMITED), HYDERABAD

ITA 1666/HYD/2017[2012-13]Status: DisposedITAT HyderabadAY 2012-13
15/3/2018

P. DIVYASRI,HYDERABAD vs INCOME TAX OFFICER, WARD-12(3), HYDERABAD

ITA 1095/HYD/2017[2010-11]Status: DisposedITAT HyderabadAY 2010-11
15/3/2018

NARASIMHA REDDY KODURU, HYD,HYDERABAD vs ITO, WARD-2(1), HYDERABAD, HYDERABAD

ITA 1311/HYD/2016[2010-11]Status: DisposedITAT HyderabadAY 2010-11
15/3/2018

ITO, WARD-3(4), HYD, HYDERABAD vs SURYAJYOTI INFOTECH LTD, SEC'BAD, SECUNDERABAD

ITA 1278/HYD/2015[2011-12]Status: DisposedITAT HyderabadAY 2011-12
15/3/2018

SURYAJYOTI INFOTECH LTD., SEC'BAD,SECUNDERABAD vs ITO,WARD-3(2), HYDERABAD, HYDERABAD

ITA 1241/HYD/2015[2011-12]Status: DisposedITAT HyderabadAY 2011-12
15/3/2018

SHRI PRAKASHBHAI DAHYABHAI BABARIYA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(1), BHAVNAGAR

ITA 456/AHD/2016[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
15/3/2018

SHRI ASHOKKUMAR Y. YADAV,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-13(1), NOW WARD 7(1)(1), AHMEDABAD

ITA 1733/AHD/2016[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
15/3/2018

SHRI ALKESH LAXMANBHAI PATEL,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD

ITA 1681/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
15/3/2018

SHRI ALKESH LAXMANBHAI PATEL,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD

ITA 1680/AHD/2016[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
15/3/2018

SHRI ALKESH LAXMANBHAI PATEL,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD

ITA 1679/AHD/2016[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
15/3/2018

SHRI ALKESH LAXMANBHAI PATEL,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-1(2), AHMEDABAD

ITA 1678/AHD/2016[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
15/3/2018

ADANI LOGISTICS LTD. ( FORMERLY KNOWN AS INLAND CONWARE PVT. LTD.),AHMEDABAD vs THE DY.CIT.,CIRCLE-1, AHMEDABAD

ITA 2274/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
15/3/2018

SMT. RUPALBEN H. PATEL,BORSAD vs THE DY.CIT, CENTRAL CIRCLE-1, BARODA

ITA 1541/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
15/3/2018

SHRI SUBHASH VIRCHAND PATEL,VISNAGAR vs THE INCOME TAX OFFICER, PATAN WARD-3, MEHSANA

ITA 118/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
15/3/2018

AQUAFIL POLYMERS CO.PVT.LTD.,AHMEDABAD vs THE DY.CIT, TDS CIRCLE, AHMEDABAD

ITA 1139/AHD/2015[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
15/3/2018

SHRI BABU LAL GUPTA,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 910/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
15/3/2018

DEPUTY COMMISSIONR OF INCOME TAX, CIRCLE-6, JAIPUR vs RAJASTHAN RENEWABLE ENERGY CORPORATION LTD., JAIPUR

ITA 816/JPR/2017[2014-15]Status: DisposedITAT JaipurAY 2014-15
15/3/2018

SHRI VISHNU KUMAR BHARGAVA,JAIPUR vs INCOME TAX OFFICER, WARD-7-3, JAIPUR

ITA 694/JPR/2017[2006-07]Status: DisposedITAT JaipurAY 2006-07
15/3/2018

DEBOCK BUILDERS PVT. LTD.,JAIPUR vs ITO, JAIPUR

ITA 305/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
15/3/2018

ITO, JAIPUR vs DEBOCK BUILDERS PVT. LTD., JAIPUR

ITA 297/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
15/3/2018

KAILASH CHANDR DANGAYACH,JAIPUR vs ITO, WARD 3-2, JAIPUR

ITA 377/JPR/2015[1995-96]Status: DisposedITAT JaipurAY 1995-96
15/3/2018

M/S SEVEN STAR GROUP, vs THE STATE OF KARNATAKA

WP/101925/2018ITAT Karnataka

RAVI MALIMATH

15/3/2018

MR. VIKRAM MEHTA vs THE COMMISSIONER OF INCOME-TAX (TDS)

WP/108849/2017ITAT Karnataka

JOHN MICHAEL CUNHA

15/3/2018

MCKINSEY KNOWLEDGE CENTRE INDIA PVT. LTD. vs PR. COMMISSIONER OF INCOME TAX, CIRCLE-6

ITA/253/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

15/3/2018

SHRI RAKESH KUMAR GUPTA vs THE COMMISSIONER OF INCOME TAX -XIII & ANR.

ITA/86/2018ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

15/3/2018

GALA PRECISION TECHNOLOGY PVT. LTD.,THANE vs ACIT RANGE - 6(3), MUMBAI

ITA 6115/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
15/3/2018

ITO 20(2)(1), MUMBAI vs MUMBAI AGNISHAMAN DAL SAHAKARI PATPEDHI LTD., MUMBAI

ITA 4982/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
15/3/2018

YASH DISTRIBUTORS,THANE vs ITO WD 3(3), KALYAN

ITA 1152/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
15/3/2018

ITO 23(1)(3), MUMBAI vs BHUPINDER PAL WALIA, MUMBAI

ITA 3408/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
15/3/2018

NRB BEARINGS LTD,MUMBAI vs ADDL CIT 2(2), MUMBAI

ITA 3770/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
15/3/2018