Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
SNC LAVALIN ENGINEERING INDIA P.LTD,MUMBAI vs ASST CIT 8(3), MUMBAI
ITA 287/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT CEN CIR 2, THANE vs A.C. CHENNA REDDY, PANVEL
ITA 1850/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SHRI RAJENDRA KUMAR SHARMA vs THE JOINT COMMISSIONER OF INCOME TAX
CW/6568/2017ITAT Rajasthan
K. S. JHAVERI
THE COMMISSIONER OF INCOME TAX vs PARRY AGRO INDUSTRIES
ITA/1053/2009ITAT Kerala
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON
M/S U.K. ENTERPRISES vs PRINCIPAL COMMISSIONER OF INCOME TAX
ITA/7/2018ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
MS USAKA ELECTRICALS vs PRINCIPAL COMMISSIONER OF INCOME TAX
ITA/2/2018ITAT Himachal Pradesh
HONOURABLE MR. JUSTICE SANJAY KAROL, THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
M/S. KOTHAKURISSI SERVICE CO-OP BANK LTD vs THE INCOME TAXOFFICER
WP(C)/8597/2018ITAT Kerala
M/S.VELLINEZHI SERVICE CO-OP. BANK LTD. vs THE INCOME TAX OFFICER
WP(C)/8662/2018ITAT Kerala
M/S.MANGODE SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER, WARD-3, PALAKKAD
WP(C)/8725/2018ITAT Kerala
M/S. OTTAPPALAM CO-OPERATIVE MARKETING SOCIETY LTD. vs THE INCOME TAX OFFICER
WP(C)/8587/2018ITAT Kerala
M/S.KAYILIAD SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/8733/2018ITAT Kerala
M/S.CHERPALCHERY SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/8724/2018ITAT Kerala
THE JOINT COMMISSIONER OF INCOME TAX vs MARUDHAR HOTELS P. LTD and ANR.
CW/3354/2018ITAT Rajasthan
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs N.S.R. FARMS PVT. LTD.
ITA/556/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX - EXEMPTION vs INDIA INTERNATIONAL CENTRE
ITA/300/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX -EXEMPTION vs FORTUNE SOCIETY FOR DEVELOPMENT AND PROMOTION OF INTERNATIONAL BUSINESS
ITA/299/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE COMMISSIONER OF INCOME TAX -EXEMPTION vs CONSULTANCY DEVELOPMENT CENTRE
ITA/297/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
THE PR. COMMISSIONER OF WEALTH TAX CENTRAL-3 vs SH. RAGHU HARI DALMIA
WTA/9/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S ROYAL RECYCLING INDUSTRIES
TAXAP/195/2018ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
MAHIPINDER SINGH SANDHU,CHANDIGARH vs ACIT, CHANDIGARH
ITA 650/CHANDI/2017[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
DCIT, C-5, LUDHIANA vs M/S CHADHA SUPER CARS PVT. LTD., LUDHIANA
ITA 1380/CHANDI/2017[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
DCIT, C-1 (EXPEMTION), CHANDIGARH vs M/S IMPROVEMENT TRUST HOSHIARPUR, HOSHIARPUR
ITA 1310/CHANDI/2017[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
DCIT, C-1 (EXEMPTION), CHANDIGARH vs M/S IMPROVEMENT TRUST KARTARPUR, KARTARPUR
ITA 1309/CHANDI/2017[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
SH. HARINDER SINGH,LUDHIANA vs ITO, W-VII(1), LUDHIANA
ITA 1277/CHANDI/2017[2007-08]Status: DisposedITAT ChandigarhAY 2007-08
SHRI SANJEEV JAIN,CHANDIGARH vs ITO, W-2(3), CHANDIGARH
ITA 1089/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
CANARA BANK,RAMPUR vs ITO (TDS), SHIMLA
ITA 1018/CHANDI/2017[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
CANARA BANK,RAMPUR vs ITO (TDS), SHIMLA
ITA 1017/CHANDI/2017[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
DCIT, CHANDIGARH vs M/S CREATIVE CAPITAL SERVICES PVT. LTD., NEW DELHI
ITA 608/CHANDI/2015[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
DCIT, CHANDIGARH vs M/S CREATIVE CAPITAL SERVICES PVT. LTD., NEW DELHI
ITA 606/CHANDI/2015[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
ITO, BADDI vs M/S HIMACHAL WINDING WIRE PRODUCTS, SOLAN
ITA 1076/CHANDI/2011[2006-07]Status: DisposedITAT ChandigarhAY 2006-07
