Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
BIRLA EDUCATION SOCIETY,SATNA vs COMMISSIONER OF INCOME TAX (EXAMPTION), BHOPAL
ITA 45/JAB/2017[2016-17]Status: DisposedITAT JabalpurAY 2016-17
VIJAY CHAUDHARY,CHHINDWARA vs INCOME TAX OFFICER WARD-1, CHHINDWARA
ITA 37/JAB/2017[2007-08]Status: DisposedITAT JabalpurAY 2007-08
SRI GURUTEGH BAHADUR EDUCATION SOCIETY,JABALPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL
ITA 30/JAB/2017[2018-19]Status: DisposedITAT JabalpurAY 2018-19
M/S AGRAWAL CONSTRUCTION CO. vs ADD. COMMISSINER OF INCOME TAX,
ITA 132/JAB/2016[2006-07]Status: DisposedITAT JabalpurAY 2006-07
SANJAY RATHI,CHHINDWARA vs INCOME TAX OFFICER WARD-1, CHHINDWARA
ITA 212/JAB/2015[2010-11]Status: DisposedITAT JabalpurAY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, SATNA vs SHRI NARESH CHANDRA AGRAWAL, SATNA
ITA 17/JAB/2014[2007-08]Status: DisposedITAT JabalpurAY 2007-08
SHRI MANOJ KUMAR BAN SHYAM BAND,JABALPUR vs INCOME TAX OFFICER, JABALPUR
ITA 99/JAB/2013[2007-08]Status: DisposedITAT JabalpurAY 2007-08
SHRI MANOJ KUMAR BAN SHYAM BAND,JABALPUR vs INCOME TAX OFFICER, JABALPUR
ITA 98/JAB/2013[2007-08]Status: DisposedITAT JabalpurAY 2007-08
ACIT, EXEMPTIONS, VIJAYAWADA vs SRI PRAKASHA EDUCATIONAL SOCIETY, TUNII
ITA 467/VIZ/2017[2011-2012]Status: DisposedITAT VisakhapatnamAY 2011-2012
ACIT, VIJAYAWADA vs SRI PRAKASH EDUCATIONAL SOCIETY, TUNI
ITA 466/VIZ/2017[2010-11]Status: DisposedITAT VisakhapatnamAY 2010-11
ACIT, VIJAYAWADA vs SRI PRAKASH EDUCATIONAL SOCIETY, TUNI
ITA 465/VIZ/2017[2008-09]Status: DisposedITAT VisakhapatnamAY 2008-09
UNITED BRESWARIES LTD,SRIKAKULAM vs JCIT, TDS, RANGE, VISAKHAPATNAM
ITA 456/VIZ/2017[2010-2011]Status: DisposedITAT VisakhapatnamAY 2010-2011
UNITED BRESWARIES LTD,VISAKHAPATNAM vs JCIT, TDS, RANGE, VISAKHAPATNAM
ITA 455/VIZ/2017[2009-2010]Status: DisposedITAT VisakhapatnamAY 2009-2010
UNITED BREWERIES LTD,SRIKAKULAM vs JCIT TDS RANGE, VISAKHAPATNAM
ITA 454/VIZ/2017[2008-2009]Status: DisposedITAT VisakhapatnamAY 2008-2009
ITO, WARD-1(4), VISAKHAPATNAM vs GOWTHAMI BUILDERS, VISAKHAPATNAM
ITA 392/VIZ/2017[2011-2012]Status: DisposedITAT VisakhapatnamAY 2011-2012
THE ITO, VISAKHAPATNAM vs SMT. GHATTY VENKATA RAJYA SESHA SRI, VISAKHAPATNAM
ITA 39/VIZ/2017[2007-2008]Status: DisposedITAT VisakhapatnamAY 2007-2008
ACIT, (EXEMPTIONS), EXEMPTIONS CIRCLE, VIJAYAWADA vs SRI PRAKASH EDUCATIONAL SOCIETY, TUNI,
ITA 382/VIZ/2017[2009-2010]Status: DisposedITAT VisakhapatnamAY 2009-2010
GODDI KANNA RAO,HYDERABAD vs THE DYCIT, VISAKHAPATNAM
ITA 348/VIZ/2017[2009-2010]Status: DisposedITAT VisakhapatnamAY 2009-2010
GODDI KANNA RAO,HYDERABAD vs THE DYCIT, VISAKHAPATNAM
ITA 347/VIZ/2017[2008-2009]Status: DisposedITAT VisakhapatnamAY 2008-2009
SURYANARAYANA VANGAPALLI,HYDERABAD vs THE DYCIT, VISAKHAPATNAM
ITA 346/VIZ/2017[2008-2009]Status: DisposedITAT VisakhapatnamAY 2008-2009
SURYANARAYANA VANGAPALLI,HYDERABAD vs THE DYCIT, VISAKHAPATNAM
ITA 345/VIZ/2017[2007-2008]Status: DisposedITAT VisakhapatnamAY 2007-2008
THE DEPUTI COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs M/S. SEVEN HILLS HEALTHCARE PVT. LTD, VISAKHAPATNAM
ITA 18/VIZ/2017[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
VELAGAPUDI RAMA RAO,VIJAYAWADA vs THE, CIT(A), VIJAYAWADA
ITA 475/VIZ/2016[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
THE DY. CIT, VIJAYAWADA vs SRI VELAGAPUDI RAMA RAO., VIJAYAWADA
ITA 468/VIZ/2016[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
THE ITO, VISAKHAPATNAM vs M/S. GOWTHAMI BUILDERS, VISAKHAPATNAM
ITA 314/VIZ/2016[2010-2011]Status: DisposedITAT VisakhapatnamAY 2010-2011
GOWTHAMI BUILDERS,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 247/VIZ/2016[2010-2011]Status: DisposedITAT VisakhapatnamAY 2010-2011
THE ACIT, CIRCLE - 4(1), VISAKHAPATNAM vs RELIABLE STEVEDORES PVT., VISAKHAPATNAM
ITA 282/VIZ/2014[2010-11]Status: DisposedITAT VisakhapatnamAY 2010-11
AMARNATH PRASAD,MUZAFFARPUR vs ITO, WARD-1, MUZAFFARPUR
ITA 27/PAT/2018[2002-03]Status: DisposedITAT PatnaAY 2002-03
M/S LALITA DEVI SEWA SANSTHAN,GAYA vs C.I.T.-EXEMPTION, PATNA
ITA 2/PAT/2018[00]Status: DisposedITAT Patna
MERIDIAN CONSTRUCTION (INDIA) LTD,PATNA vs I.T.O., WARD -2(1), PATNA
ITA 94/PAT/2017[2012-13]Status: DisposedITAT PatnaAY 2012-13