Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,712 total)
VIJAY KUMAR PANDAV,KHAGARIA vs I.T.O., WARD -6(4), PATNA
ITA 57/PAT/2017[2011-12]Status: DisposedITAT PatnaAY 2011-12
SRI AJIT KUMAR,PATNA vs ACIT, CIRCLE-4, PATNA
ITA 24/PAT/2017[2011-12]Status: DisposedITAT PatnaAY 2011-12
SANJEEV KUMAR,GAYA vs I.T.O., WARD-3(2), GAYA
ITA 177/PAT/2017[2010-11]Status: DisposedITAT PatnaAY 2010-11
BRAJESH KUMAR DWIVEDI,KOLKATA vs INCOME TAX OFFICER, WARD 6(1), PATNA
ITA 176/PAT/2017[2011-12]Status: DisposedITAT PatnaAY 2011-12
BRAJESH KUMAR DWIVEDI,KOLKATA vs INCOME TAX OFFICER, WARD 6(1), PATNA
ITA 175/PAT/2017[2011-12]Status: DisposedITAT PatnaAY 2011-12
SAI ENGICON AND CONSTRUCTION PVT LTD,PATNA vs ACIT, CIRCLE-2, PATNA
ITA 164/PAT/2017[2012-13]Status: DisposedITAT PatnaAY 2012-13
SHIV KRISHNA MANDAL,PATNA vs I.T.O., WARD -6(3), PATNA
ITA 163/PAT/2017[2011-12]Status: DisposedITAT PatnaAY 2011-12
BHARTI EDUCATIONAL TRUST,NAWADA vs CIT-EXEMPTION, PATNA
ITA 156/PAT/2017[00]Status: DisposedITAT Patna
JANARDAN PRASAD,PATNA vs ACIT, CIRCLE-4, PATNA
ITA 142/PAT/2017[2013-14]Status: DisposedITAT PatnaAY 2013-14
THE SUB REGISTRAR vs DIRECTOR OF INCOME TAX (I & CI),
ITA 83/PAT/2016[]Status: DisposedITAT Patna
GARIB VIKAS SEWA SAMITI vs C.I.T.(EXEMPTION),
ITA 58/PAT/2016[]Status: DisposedITAT Patna
GARIB VIKAS SEWA SAMITI vs C.I.T.(EXEMPTION),
ITA 57/PAT/2016[]Status: DisposedITAT Patna
DCIT, PATNA vs M/S JUPITER INTERNATIONAL SALES, DARBHANGA
ITA 135/PAT/2014[2006-07]Status: DisposedITAT PatnaAY 2006-07
JUPITER INTERNATIONAL (SALES),DARBHANGA vs ADDL. CIT, DARBHANGA
ITA 129/PAT/2014[2006-07]Status: DisposedITAT PatnaAY 2006-07
M/S JUPITER INTERNATIONAL (SALES),DARBHANGA vs DCIT, CIRCLE-3, DARBHANGA
ITA 239/PAT/2009[2004-05]Status: DisposedITAT PatnaAY 2004-05
SURYANARAYANA VANGAPALLI,HYDERABAD vs THE DYCIT, VISAKHAPATNAM
ITA 344/VIZ/2017[2006-2007]Status: DisposedITAT VisakhapatnamAY 2006-2007
M/S. FUSION VOICE SOLUTIONS INDIA PVT.LTD,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 335/VIZ/2017[2012-2013]Status: DisposedITAT VisakhapatnamAY 2012-2013
M/S. COWTHAMI BUILDERS,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 323/VIZ/2017[2011-2012]Status: DisposedITAT VisakhapatnamAY 2011-2012
KIRAN INDUSTRIES,KARIMNAGAR vs INCOME TAX OFFICER, WARD-1, KARIMNAGAR
ITA 1642/HYD/2017[2008-09]Status: DisposedITAT HyderabadAY 2008-09
NIRMALA W/O DATTU @ DATTAPPA NAIKODI AND ORS vs DATTU @ DATTAPPA S/O MARUTI NAIKODI
RPFC/200078/2016ITAT Karnataka
B.VEERAPPA
THE PR. COMMISSIONER OF INCOME TAX -3 vs ENGINEERS INDIA LTD.
ITA/1156/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)-3 vs GAHOI CHEMICALS PVT. LTD.
ITA/301/2018ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA
KRISHAN KUMAR SETHI PROPRIETER OF M/S. SETHI AUTO CENTRE vs COMMISSIONER OF INCOEME TAX-XII & ANR.
ITA/101/2017ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE CHANDER SHEKHAR
M/S ARCL ORGANICS LTD.,KOLKATA vs PCIT-3, KOLKATA, KOLKATA
ITA 775/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
MANGILAL SETHIA,UTTAR DINAJPUR vs ITO,WARD- 1,RAIGANJ, UTTAR DINAJPUR
ITA 343/KOL/2017[2007-08]Status: DisposedITAT KolkataAY 2007-08
MANGILAL SETHIA,UTTAR DINAJPUR vs ITO,WARD- 1,RAIGANJ, UTTAR DINAJPUR
ITA 342/KOL/2017[2006-07]Status: DisposedITAT KolkataAY 2006-07
MANGILAL SETHIA,UTTAR DINAJPUR vs ITO,WARD- 1,RAIGANJ, UTTAR DINAJPUR
ITA 341/KOL/2017[2005-06]Status: DisposedITAT KolkataAY 2005-06
GANGOTRI SALES PVT. LTD.,KOLKATA vs ITO, WARD - 6(4), KOLKATA, KOLKATA
ITA 2348/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
M/S DAGA AIR AGENTS,KOLKATA vs I.TO WARD-40(3)KOL, KOLKATA
ITA 1955/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
M/S. M.K.J. DEVELOPERS LTD.,KOLKATA vs DCIT, CIRCLE - 4, KOLKATA, KOLKATA
ITA 1927/KOL/2017[2007-08]Status: DisposedITAT KolkataAY 2007-08
