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ITAT Visakhapatnam Bench

4,022 judgments

LAKSHMI GNAPATHI TRUST,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKHAPATNAM

ITA 143/VIZ/2023[NA]Status: Disposed15/9/2023

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

CHANDRA MOULESWARA CHARITABLE TRUST,VISAKHAPATNAM vs INCOME TAX OFFICER(EXEMPTION WARD), VISAKHAPATNAM

ITA 142/VIZ/2023[NA]Status: Disposed15/9/2023

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

CHANDRA MOULESWARA CHARITABLE TRUST,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKHAPATNAM

ITA 141/VIZ/2023[NA]Status: Disposed15/9/2023

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

RAMAKRISHNA AGENCIES,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM

ITA 31/VIZ/2023[2017-18]Status: Heard13/9/2023AY 2017-18

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

RAMAKRISHNA AGENCIES,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM

ITA 30/VIZ/2023[2017-18]Status: Heard13/9/2023AY 2017-18

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

KAVITHA SUVVARI,SRIKAKULAM vs INCOME TAX OFFICER, WARD-1, SRIKAKULAM

ITA 214/VIZ/2023[2018-19]Status: Disposed30/8/2023AY 2018-19

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

THE INCOME TAX OFFICER, WARD-1, TENALI vs THE KAKATEEYTA MUTUALLY AIDED THRIFT & CREDIT CO-OPERATIVE SOCIETY LIMITED, TENALI

ITA 107/VIZ/2022[2017-2018]Status: Disposed30/8/2023AY 2017-2018

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

RATNAM JUTE PVT LTD,RAJAM vs INCOME TAX OFFICER, WARD-3, SRIKAKULAM

ITA 212/VIZ/2023[2014-15]Status: Disposed29/8/2023AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

RAMA RAO KOTHA,KAKINADA vs INCOME TAX OFFICER, WARD-2, KAKINADA

ITA 1/VIZ/2023[2017-18]Status: Disposed29/8/2023AY 2017-18

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)

RATNAM JUTE PVT.LTD,RAJAM vs INCOME TAX OFFICER, WARD-3, SRIKAKULAM

ITA 44/VIZ/2023[2013-14]Status: Disposed28/8/2023AY 2013-14

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)

RATNAM JUTE PVT.LTD,RAJAM vs INCOME TAX OFFICER, WARD-3, SRIKAKULAM

ITA 43/VIZ/2023[2012-13]Status: Disposed28/8/2023AY 2012-13

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)

POLISETTY SOMASUNDARAM,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR

ITA 180/VIZ/2023[2020-21]Status: Disposed18/8/2023AY 2020-21

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

POLISETTY SOMASUNDARAM,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR

ITA 179/VIZ/2023[2019-20]Status: Disposed18/8/2023AY 2019-20

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

POLISETTY SOMASUNDARAM,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR

ITA 178/VIZ/2023[2018-19]Status: Disposed18/8/2023AY 2018-19

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

POLISETTY SOMASUNDARAM,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR

ITA 177/VIZ/2023[2017-18]Status: Disposed18/8/2023AY 2017-18

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

POLISETTY SOMASUNDARAM,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR

ITA 176/VIZ/2023[2016-17]Status: Disposed18/8/2023AY 2016-17

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

POLISETTY SOMASUNDARAM,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR

ITA 175/VIZ/2023[2015-16]Status: Disposed18/8/2023AY 2015-16

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

POLISETTY SOMASUNDARAM,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR

ITA 174/VIZ/2023[2014-15]Status: Disposed18/8/2023AY 2014-15

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

POLISETTY SOMASUNDARAM,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR

ITA 173/VIZ/2023[2013-14]Status: Disposed18/8/2023AY 2013-14

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)

POLISETTY SOMASUNDARAM,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR

ITA 172/VIZ/2023[2012-13]Status: Disposed18/8/2023AY 2012-13

SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)