RATNAM JUTE PVT.LTD,RAJAM vs. INCOME TAX OFFICER, WARD-3, SRIKAKULAM
ITA 44/VIZ/2023Status: DisposedITAT Visakhapatnam28 August 2023AY 2013-14Bench: SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)3 pages
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Income Tax Appellate Tribunal, VISAKHAPATNAM “SMC” BENCH, VISAKHAPATNAM
Before: SHRI DUVVURU RL REDDY, HON’BLE
For Appellant: Shri G.V.N.Hari, AR
For Respondent: Shri ON Hari Prasada Rao, DR
आदेश की प्रतितिति अग्रेतिि/Copy of the order forwarded to:- 1. ननधधाऩरती/ The Assessee– M/s Ratnam Jute (P) Ltd., D.No.2-1, Palakonda Road,Rajam, Srikakulam 2. रधजस्व/The Revenue – The Income Tax Officer, Ward-3, Income Tax Office, Palakonda Road, Srikakulam 3. The Principal Commissioner of Income Tax, Visakhapatnam 4. DR,ITAT, नवभधगीय प्रनतनननध, आयकर अपीलीय अनधकरण, नवशधखधपटणम / Visakhapatnam 5..गधर्ा फ़धईल / Guard file
आदेशधनुसधर / BY ORDER
Sr. Private Secretary ITAT, Visakhapatnam