ITAT Visakhapatnam Bench
4,022 judgments
ARNAV TRAVELS,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ANNAPURNA CHARITABLE SOCIETY,VISAKHAPATNAM vs INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs VENKATESWARA RAO THOTAKURA, SECUNDERABAD
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI CHAGANTI SATSANGAM,PITHAPURAM vs INCOME TAX OFFICER (EXEMPTIONS WARD), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PARIVARTHAN,KAKINADA vs INCOME TAX OFFICER (EXEMPTION WARD), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PARIVARTHAN,KAKINADA vs INCOME TAX OFFICER (EXEMPTION WARD), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE CENTRAL GOODS& SERIVE TAX AND EMPLOYEES THRIFT AND CO.OP CREDIT SOCIETY LTD,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
DHAIRYA LAKSHMI CELLULAR,VIJAYAWADA vs INCOME TAX OFFFICER, WARD-2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POTLURI PHANENDRA BABU,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POTLURI PHANENDRA BABU,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
RAMA RAO KARNAM,VISAKHAPATNAM vs JOINT COMMISSIONER OF INCOME TAX,RANGE-4, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
JIYYANA VENKATRAYUDU,KAKINADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs TIRUMALA STEEL ENTERPRISES, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs LINTON PROJECTS PRIVATE LIMITED, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PERSONAL INTERACT,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
UMA MAHESWARA REDDY MAJJI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KOYYA GANGA VENKATA SATYA BHASKAR RAO,EAST GODAVARI DIST vs INCOME TAX OFICER, WARD-1, TUNI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KOYYA GANGA VENKATA SATYA BHASKAR RAO,EAST GODAVARI DIST vs INCOME TAX OFICER, WARD-1, TUNI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
RAMESH BABU BANDI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
OURS YOUTH CLUB,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
