ITAT Visakhapatnam Bench
4,022 judgments
GOVERNAMENT POLYTECHNIC,VISAKHAPATNAM vs INCOME TAX OFFICER, TDS WARD-1, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KESAVA SMARAKA SAMITHI,GUNTUR vs INCOME TAX OFFICER (EXEMPTIONS), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PONNUR EDUCATIONAL DEVELOPMENT SOCIETY,GUNTUR vs INCOME TAX OFFICER (EXEMPTIONS), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
WEST GODAVARI SEAFOOD PROCESSING PLANTS OWNERS ASSOCIATION,BHIMAVARAM vs INCOME TAX OFFICER (EXEMPTIONS), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
JETTY RAVIKANTH,RAJAHMUNDRY vs PRINICIPA COMMISSIONER OF INCOME TAX, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
AQATIC FROZEN FOODS GLOBAL PVT LTD,VISAKHAPATANAM vs ACIT, CIRCLE1(1), VISAKHAPATANAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs VISAKHAPATNAM PORT AUTHORITY, VISAKHAPTNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs VISAKHAPATNAM PORT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs THE ASST. CIT, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs THEJOINT. CIT, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ACIT, CIRCLE - 1(1), VISAKHAPATNAM vs VISAKHAPATNAM PORT AUTHORITY, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs THE ACIT, CIRCLE - 1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs THE ADDL. CIT., VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SHREE POLY FILMS PRIVATE LIMITED,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX/ ASSISTENT COMMISSIONE OF INCOME TAX, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
AMARAVATHI POWER ASSOCIATES,VISAKHAPATANAM vs DCIT/ACIT, CIRCLE-3(1), VISAKHAPATANAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
