ITAT Visakhapatnam Bench
4,022 judgments
ACIT, CENTRAL CIRCLE-2, RAJAHMUNDRY vs USHA BALA AGRO FARMS PVT LTD, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-2, RAJAHMUNDRY vs USHA BALA AGRO FARMS PVT. LTD, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
CMR TRANSPORT CONTRACTORS COMPANY PRIVATE LTD,VIJYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
JANGA RAJASEKHARA REDDY,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
RAMANUJA PEETHAM,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTION WARD), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
GEDDA APPA RAO,UNDI vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE B S N L EMP CCS LIMITED,GUNTUR vs INCOME TAX OFFICER, WARD -2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE B S N L EMP CCS LIMITED,GUNTUR vs INCOME TAX OFFICER, WARD -2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE B S N L EMP CCS LIMITED,GUNTUR vs INCOME TAX OFFICER, WARD -2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
GEETHA NAGA VENKATA KRISHNA PRASAD,WEST GODAVARI vs INCOME TAX OFFICER, WARD-1, TANUKU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
RANGARAYA LARGE SIZED COOPERATIVE SOCIETY,PASIVEDALA vs INCOME TAX OFFICER, TANUKU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
DADI UMA MAHESWARI DEVI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SUDHEER CHAMARTHI,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
PUPPALA GOPI KRISHNA,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
Y.V.RAJESEKHARA BABU,HYDERABAD vs THE ACIT, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
T.NAGA PRASAD,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
R.S. PABBLA CONSTRUCTIONS PVT.LTD.,VISAKHAPATNAM vs THE DY. CIT, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
R.S. PABBLA CONSTRUCTIONS PVT.LTD.,VISAKHAPATNAM vs THE DY. CIT, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
HERO WIRETEX LIMITED,VIZIANAGARAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
GOVERNAMENT POLYTECHNIC,VISAKHAPATNAM vs INCOME TAX OFFICER, TDS WARD-1, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
