ITAT Visakhapatnam Bench
4,022 judgments
EDA SRIKANTH REDDY,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
RAYALA RAJESWARA RAO,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
REFRATECHNIK INDIA PRIVATE LIMITD,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
CHIGURUPATI RAJENDRA PRASAD,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(2), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PARASURAM KESARI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-5(4), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
PARASURAM KESARI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-5(4), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VENKATA SATYANARAYANA DASARI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRINIVASA RAO ARNEPALLI,KRISHNA DIST vs PRINCIPAL COMMISSIONER OF INCOME TAX, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VIJAYRATNA VEERA KUMAR,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
INCOME TAX OFFICER, WRD-1, BHIMAVARAM vs YENDANGANDHI LARGE SIZED CO-OPERATIVE SOCIETY LTD, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SSNR PROJECTS PRIVATE LIMITED,VISAKHAPATNAM vs DCIT/ACIT, CIRCLE-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRINIVASA RAO BATHINA,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BOKAM SANYASI NAIDU,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD(INTERNATIONAL TAXATION), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MAGA SAI RAMALINGAVARA PRASAD GOVADA,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MAGA SAI RAMALINGAVARA PRASAD GOVADA,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs BHRATHI CONSUMER CARE PRODUCTS PVT LTD, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs POLISETTY SOMASUNDARAM PVT LTD, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ACIT, CENTRAL CIRCLE-2, RAJAHMUNDRY vs USHA BALA AGRO FARMS PVT LTD, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ACIT, CENTRAL CIRCLE-2, RAJAHMUNDRY vs USHA BALA AGRO FARMS PVT LTD, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ACIT, CENTRAL CIRCLE-2, RAJAHMUNDRY vs USHA BALA AGRO FARMS PVT LTD, ELURU
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
