ITAT Visakhapatnam Bench
4,022 judgments
BROOKEFIELD INFRA PROJECTS PRIVATE LIMITED ( FORMERLY KNOWN AS YESOSRI CONSTRUCTIONS PRIVATE LIMITED),VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-3(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
JAI BHEEM SCHEDULED CASTE DRIVERS LABOUR CONTRACT COOPERATIVE SOCIETY LIMITED,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-3, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
RAMESH MANNAVA,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KESA PRASAD RAO,KRISHNA DIST vs INCOME TAX OFFICER, WARD-1(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI DURGAMBA PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY LTD,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs SAI KANAKA MAHALAKSHMI FINANCE PRIVATE LIMITED., KOLKATA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs SRI VIJAYA VISAKHA MILK PRODUCERS COMPANY LIMITED, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs SRI VIJAYA VISAKHA MILK PRODUCERS COMPANY LIMITED, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DUBASI BABAJI RAO,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DUBASI BABAJI RAO,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MADINA RASOOL,GUNTUR vs INCOME TAX OFFICER, NARASARAOPET
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 3(1), VISAKHAPATNAM vs VVR ENGINEERING, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VASUDHA SHELTERS,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VASUDHA SHELTERS,VIJAYAWADA vs ASSIATANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KONERU VANAJA DEVI L/R OF KONERU VENKATA SATYA HANUMAN PRASAD (LATE),VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI SEETARAMANJANENYA SORTEX,KAKINADA vs PRINCIPAL COMMISSIONER OF INCOME TAX, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MERAMCHAND NEMICHAND,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MERAMCHAND NEMICHAND,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
VIJAY PEMMARAJU,VISAKHAPATNAM vs INCOMR TAX OFFICER, WARD-2(5), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
VIJAPURAPU SUDHA RAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
