ITAT Visakhapatnam Bench
4,022 judgments
KUNDERU PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD,KUNDERU vs INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
THE VIJAYAWADA ELECTRICITY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED,VIJAYAWADA vs INCOME TAX OFFICE WARD 2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA vs AJAY ELECTRONICS, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
ARKHA SOLAR POWER PRIVATE LIMITED,RAJAHMUNDARY vs DCIT-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
V V S K D N SOMA RAJU,BHIMAVARAM vs ACIT CENTRAL CIRCLE -2, RAJAHMUNDARY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
V V S K D N SOMA RAJU,BHIMAVARAM vs ACIT CENTRAL CIRCLE -2, RAJAHMUNDARY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
V V S K D N SOMA RAJU,BHIMAVARAM vs ACIT CENTRAL CIRCLE -2, RAJAHMUNDARY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
V V S K D N SOMA RAJU,BHIMAVARAM vs ACIT CENTRAL CIRCLE -2, RAJAHMUNDARY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
V V S K D N SOMA RAJU,BHIMAVARAM vs ACIT CENTRAL CIRCLE -2, RAJAHMUNDARY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VIZAG COMPANYS STEEL,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SANNIDHI VENKATESWARA RAO,VISAKHAPATNAM vs JOINT COMMISSIONER OF INCOME TAX, RANGE-1, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SANNIDHI VENKATESWARA RAO,VISAKHAPATNAM vs JOINT COMMISSIONER OF INCOME TAX, RANGE-1, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LEELA VATHI BEESETTY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1, ANAKAPALLE
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MRS.SADHIKA GANNI,RAJAHMUNDRY vs DEPUTY COMMISSIONER OF INCOME TAX, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POLISETTY SOMASUNDARAM GLOBAL LIMITED,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
A.AMMAJI,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
A HARSHITA,VISAKHAPATNAM vs DCIT, CENTRAL CIRCLE-2, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VIJAYARAMA GAJAPATHI CO-OPERATIVE SUGARS LTD,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SRI KEERTHI PROJECTS,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BHANU TEJA BADE,MACHILIPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
