ITAT Visakhapatnam Bench
4,022 judgments
PASARLAPUDILANKA PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY,PASARLAPUDILANKA vs INCOME TAX OFFICER, WARD-2., AMALAPURAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, VISAKHAPATNAM vs ALAKRAM INTERNATIONAL TRADING COMPANY PRIVATE LIMITED, KOLKATA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs DOLPHIN HIGHRISE PRIVATE LIMITED,, KILKATA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , VISAKHAPATNAM vs SRI BHAGAVAN NIKETAN LIMITED, KOLLKATA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MEKA RANGANAYAKAMMA,KRISHNA DISTRICT vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VUDATHA VANI RAO,RAJAHMUNDRY vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SMT KOTYALA SUJATHA L/R OF KOTYALA KUMARA SWAMY,TADEPALLIGUDEM vs THE INCOME TAX OFFICER, WARD-1, , TADEPALLIGUDEM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
MURALI KRISHNA KOMMINENI,SRIKAKULAM vs INCOME TAX OFFICER, WARD-2, SRIKAKULAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
GOLLAMUDI VENKATESWARA RAO,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
POLISETTY SOMASUNDARAM GLOBAL LIMITED,UAE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POLISETTY SOMASUNDARAM GLOBAL LIMITED,UAE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POLISETTY SOMASUNDARAM GLOBAL LIMITED,UAE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POLISETTY SOMASUNDARAM GLOBAL LIMITED,UAE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POLISETTY SOMASUNDARAM GLOBAL LIMITED,UAE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
NAGESWARA RAO VISWANADHA,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SREEDHARALA JOGARAO & SONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONR OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
MANNE KRISHNA KISHORE,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1),, RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VOBILISETTY SUBBALAKSHMI L/R OF LATE VOBILISETTY VENKATA SATYANARAYANA MURTHY,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1(1), RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
GANDRETI APPANNA,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)