ITAT Visakhapatnam Bench
4,022 judgments
SHREE SOCIETY,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-1(5), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
NUNNA PRIMARY AGRICULTURAL CO-OP CREDIT SOCIETY LIMITED,VIJAYAWADA vs INCOME-TAX OFFICER, WARD-3(5), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
VARDHANAPU MANIKUMARI OF LATE EARNEST CHRISTOPHER VARDHANAPU,BHIMAVARAM vs INCOME TAX OFFICER, WARD-1, BHIMAVARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
POLIPALLI FARMERS SERVICE CO OPERATIVE SOCIETY LTD,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
CHINTALA BHASKARA RAO,VISAKHAPATNAM vs COMMISSIONER OF INCOME TAX(APPEALS), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
ANDHARA PRADESH STATE BEVERAGES CORPORATION LTD,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KOTARI SRINIVASA RAO, ,UNDRAJAVARAM MANDALAM vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, , RAJAHMUNDRY
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
EPLUS PROJECTS PVT LTD,VIJAYAWADA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
RAMAKRISHNA NIMMAGADDA,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1),, VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VENUGOPAL NIMMAGADDA,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), , VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
BRANDIX APPARAL INDIA PRIVATE LIMITED,,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
TEEJAY INDIA PRIVATE LIMITED,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(1), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
TEEJAY INDIA PRIVATE LIMITED.,VISAKHAPATNAM vs THE ACIT,, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
VATTIKUTI VEERA VENKATA PRASAD,RAMACHANDRAPURAM vs INCOME TAX OFFICER, WARD-1, KAKINADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
SOBHA DEVI DILIPKUMAR,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
KIRAN KUMAR KAMMILI,VISAKHAPATNAM vs ITO, WARD INTERNATIONAL TAXATION, VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
KATTULA VENKATESWARA RAO,GUNTUR vs INCOME TAX OFFICER, WARD 2(1), GUNTUR
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
SUKHIBHAVA BUILDERS AND DEVELOPERS PRIVATE LIMITED,KUKATPALLY vs ACIT, CIRCLE 4(1), VISHAKAPTANAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member), SHRI S BALAKRISHNAN, HON’BLE (Accountant Member)
LAKSHMANA RAO SAMBANGI,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
OAKWOOD THE RAJAHMUNDRY SCHOOL,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-4(2), VISAKHAPATNAM
SHRI DUVVURU RL REDDY, HON’BLE (Judicial Member)
